High Courts02 Apr 1986

Vardhilal Amritlal Vs Bhuralal and Another

Gujarat High Court · AIR 1987 Guj 50 : (1986) 2 GLR 1230

Civil Procedure Code Amendment Act, 1976 — Section 97(2), 97(3)Civil Procedure Code, 1908 (CPC) — Section 102General Clauses Act, 1897 — Section 6