High Courts03 Oct 1986
Prema Korgaokar Vs Mustak Ahmed
Gujarat High Court · AIR 1987 Guj 106 : (1987) 1 GLR 462
Contract Act, 1872 — Section 74
COURT ARCHIVE
Gujarat High Court judgments, 1986
164 judgments · page 2 of 9
High Courts25 Sept 1986
Ashok Ambu Parmar Vs The Commissioner of Police, Vadodara City and Others
Gujarat High Court · AIR 1987 Guj 147 : (1987) 1 GLR 580 : (1987) 2 RCR(Criminal) 89
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 2(c)
High Courts25 Sept 1986
Ashwinkumar Navnitlal Desai Vs State of Gujarat
Gujarat High Court · AIR 1987 Guj 132 : (1988) 1 GLR 95
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Gujarat High Court Appellate Side Rules, 1960 — Rule 2
High Courts25 Sept 1986
State of Gujarat and Another Vs Halwantsinh Karsansinh Vaghela
Gujarat High Court · (1987) CriLJ 1654 : (1987) 2 GLR 979
Defence of India Rules, 1962 — Rule 155, 155
High Courts23 Sept 1986
B.B. Desai Vs Accountant General, Gujarat State and Others
Gujarat High Court · (1987) 1 GLR 424
High Courts19 Sept 1986
Jayantibhai Haribhai Vankar Vs Naranbhai Devabhai Tadvi and Others
Gujarat High Court · (1987) 1 ACC 470
High Courts17 Sept 1986
State of Gujarat Vs Mangal Traders
Gujarat High Court · AIR 1987 Guj 234 : (1987) 1 GLR 514
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11, 115, 9Constitution of India, 1950 — Article 226 , 227Criminal Procedure Code, 1973 (CrPC) — Section 100 , 165
High Courts17 Sept 1986
Luhar Jagjivanbhai Ramjibhai and Others Vs Mukundlal Pitambardas Shah
Gujarat High Court · AIR 1987 Guj 230
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts16 Sept 1986
State of Gujarat Vs R.N. Vora and Others
Gujarat High Court · (1987) 2 GLR 725
Evidence Act, 1872 — Section 114Insecticides Act, 1968 — Section 17(1)(a), 17(1)(a) , 18(1)(c), 18(1)(c), 3(k)
High Courts16 Sept 1986
Oza Kumbhar Naran Ala Vs Meta Nanalal Jethabhai and Others
Gujarat High Court · AIR 1988 Guj 5 : (1987) 1 GLR 473
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts12 Sept 1986
Rasul Adam Votra Vs Oil and Natural Gas Commission and Another
Gujarat High Court · (1987) 1 GLR 493
Constitution of India, 1950 — Article 14Oil and Natural Gas Commission (Terms and Conditions of Appointment and Services) Regulations, 1975 — Regulation 8(2)Oil and Natural Gas Commission Act, 1959 — Section 32
High Courts12 Sept 1986
Sairabibi and Another Vs State of Gujarat and Others
Gujarat High Court · (1987) CriLJ 1732 : (1987) 2 GLR 903
Constitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 309
High Courts12 Sept 1986
Alembic Chemical Works Co. Ltd. Neomer Ltd.
Gujarat High Court · (1988) 64 CompCas 186
Companies Act, 1956 — Section 205, 319, 393, 393(1), 394(2)Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 23(2)
High Courts11 Sept 1986
Arvind Maneklal Bhagat Vs State of Gujarat
Gujarat High Court · (1987) 2 GLR 1005
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(3)
High Courts10 Sept 1986
Manibhai Gordhanbhai Patel Vs Patel Ambalal Prabhudas (Since Deceased) Through his Heirs and Lrs. Bai Zaverben and Others
Gujarat High Court · (1987) 1 GLR 557
High Courts10 Sept 1986
Bhutabhai Angadbhai and Another Vs Gujarat Electricity Board and Others
Gujarat High Court · (1987) ACJ 987 : (1987) 1 GLR 617
Electricity (Supply) Act, 1948 — Section 18Workmens Compensation Act, 1923 — Section 12, 12
High Courts10 Sept 1986
Ambalal Sarabhai Enterprises Pvt. Ltd. Vs Union of India and Others
Gujarat High Court · (1987) 11 ECC 290 : (1987) 12 ECR 773 : (1987) 27 ELT 59 : (1987) 1 GLR 392
Central Excises and Salt Act, 1944 — Section 11A, 35FConstitution of India, 1950 — Article 226
High Courts08 Sept 1986
M.R. Bhansali and Co. and Another Vs Union of India
Gujarat High Court · AIR 1987 Guj 172
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts08 Sept 1986
Widow of Devendra Ratilal Pathak Vs State of Gujarat
Gujarat High Court · (1987) 2 GLR 759
High Courts08 Sept 1986Dismissed
Gujarat State Machine Tools Corporation Ltd. Vs Deepak J. Desai
Gujarat High Court · (1987) 1 GLR 387 : (1994) 3 LLJ 848
Industrial Disputes (Gujarat) Rules, 1966 — Rule 82(1)Industrial Disputes Act, 1947 — Section 2, 25H