High Courts03 Dec 2003Allowed
Gautam Das Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLT 49
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 3(3), 3(5)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 830 of 1,245
High Courts03 Dec 2003
Akbar Ali Vs Director General of Assam Rifles and Others
Gauhati High Court · (2004) 2 GLR 298
High Courts03 Dec 2003Dismissed
Kirti Chandra Phukan Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 153 : (2003) 3 GLT 577
Assam Aided College Management Rules, 1976 — Rule 22Assam Aided Colleges Employees Rules, 1960 — Rule 12(2)Assam non-Government College Management Rules, 2001 — Rule 4
High Courts03 Dec 2003Allowed
Safiul Hussain Vs Vice Chancellor, Assam Agricultural University and Others
Gauhati High Court · (2004) 2 GLR 300
High Courts02 Dec 2003Dismissed
Director General of Police and Another Vs Hauji Yimchunger and Another
Gauhati High Court · (2004) GLT 646 Supp
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts02 Dec 2003Dismissed
Paramesh Bhattacharjee and Others Vs State of Tripura and Another
Gauhati High Court · (2005) 1 GLR 118 : (2005) GLT 434 Supp
Constitution of India, 1950 — Article 226
High Courts01 Dec 2003Allowed
Indian Council for Child Welfare and Another Vs Bal Sevika Associations and Others
Gauhati High Court · (2005) 1 GLR 79 : (2005) GLT 436 Supp
High Courts28 Nov 2003Dismissed
Dinesh Sarkar and Others Vs State of Tripura and Others
Gauhati High Court · (2005) 1 GLR 44
Motor Vehicles Act, 1988 — Section 115, 117
High Courts28 Nov 2003Dismissed
Khanindra Kr. Kalita Vs State of Assam and Others
Gauhati High Court · (2004) GLT 588 Supp
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3
High Courts28 Nov 2003Dismissed
Manju Bhattacharjee Vs Dr. Rebati Kumar Deb
Gauhati High Court · (2004) 2 GLR 718
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts27 Nov 2003Allowed
On the Death of Deepak Kumar Dutta his Legal Heirs Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 2 GLR 670
High Courts27 Nov 2003Dismissed
Bigum Ngulom and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 623 : (2005) GLT 823 Supp
Constitution of India, 1950 — Article 226
High Courts25 Nov 2003Dismissed
Mahabhairab Temple Management Committee Vs Govinda Borthakur and Others
Gauhati High Court · (2004) 2 GLR 663
Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959 — Section 8(5)
High Courts24 Nov 2003
Viswa Nath Bogar Vs Gyarsilal Agarwalla
Gauhati High Court · (2004) 1 GLR 615 : (2005) GLT 234 Supp
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19
High Courts21 Nov 2003
Bimalangshu Roy Vs Kamaaalendu Bhattacharjee
Gauhati High Court · AIR 2004 Guw 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 83, 83(1), 87, 93(1)
High Courts20 Nov 2003Allowed
Bhabendra Sharma Vs The State of Assam and Others
Gauhati High Court · (2004) 2 GLR 633
Constitution of India, 1950 — Article 226
High Courts20 Nov 2003Dismissed
Harekrishna Mazumdar Vs State of Assam
Gauhati High Court · (2004) 2 GLR 124
Criminal Procedure Code, 1973 (CrPC) — Section 433
High Courts20 Nov 2003
Rambrikash Singh and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2005) 1 GLR 244 : (2003) 3 GLT 684
High Courts19 Nov 2003
Apurba Kumar Sarma and Others Vs State of Assam and Others
Gauhati High Court · (2005) 3 GLR 763
Assam Forensic Science Laboratory Service Rules, 1995 — Rule 12, 12(1), 13, 13(1), 13(2)Constitution of India, 1950 — Article 226