High Courts07 Nov 2003Allowed
Aenakhal Tea Company Vs On the Death of Bhagwat Sonar and Keshab Verma their Legal Heirs
Gauhati High Court · (2004) 2 GLR 323
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 832 of 1,245
High Courts07 Nov 2003
State of Assam and Others Vs S. Rai
Gauhati High Court · (2004) 1 GLT 344
Limitation Act, 1963 — Section 5
High Courts06 Nov 2003Allowed
Durga Dutta Tiwari Vs State of Assam and Another
Gauhati High Court · (2004) GLT 401 Supp
Factories Act, 1948 — Section 29, 32, 91, 92
High Courts06 Nov 2003
Katahgurimin Samabai Samittee Ltd. Vs Tepori Sonai Morisuti Meen Samabai Samittee Ltd. and Others
Gauhati High Court · (2004) GLT 381 Supp
Constitution of India, 1950 — Article 226
High Courts06 Nov 2003Dismissed
Golap Chandra Chetia Vs Assam Adminstrative Tribunal and Others
Gauhati High Court · (2004) 2 GLR 329 : (2004) 1 GLT 5
High Courts06 Nov 2003
Assam State Co-operative Agriculture and Rural Development Bank Ltd. and Others Vs Apurba Kr. Das and Others
Gauhati High Court · (2004) 1 GLT 225 : (2004) 3 LLJ 122
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Nov 2003Dismissed
Bijulibari Multipurpose Development Society Vs State of Assam and Others
Gauhati High Court · (2004) 1 CTLJ 365 : (2003) 3 GLT 503
High Courts06 Nov 2003
Board of Directors, Ascard Bank Ltd. and Others Vs Baharul Islam and Others
Gauhati High Court · (2004) 102 FLR 107 : (2004) 2 GLR 144
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts05 Nov 2003
Intaz Ali and Another Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 122
Penal Code, 1860 (IPC) — Section 396, 397
High Courts05 Nov 2003Dismissed
Sudhangshu Kumar Roy Choudhury Vs State of Mizoram and Others
Gauhati High Court · (2003) 3 GLT 509
Constitution of India, 1950 — Article 14, 21
High Courts05 Nov 2003Dismissed
Arun Borah Vs North Eastern Electric Power Corporation Limited and Others
Gauhati High Court · (2004) 1 GLR 627
North Eastern Electric Power Corporation Limited Security Force Conduct Disciplinary and Appeal Rules — Rule 5(4), 6
High Courts05 Nov 2003
Shyam Bahadur Chetri Vs North Eastern Electric Power Corporation Ltd. and Others
Gauhati High Court · (2004) 2 GLR 135
High Courts31 Oct 2003Dismissed
Moslemuddin Vs Samar Ali and Others
Gauhati High Court · (2005) GLT 501 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 302, 324, 34
High Courts30 Oct 2003Dismissed
Abdul Jalil Talukdar Vs Pragjyotish Gaolia Bank
Gauhati High Court · (2004) 2 GLR 141
High Courts30 Oct 2003Allowed
Kulendra Lahkar Vs Presiding Officer, Labour Court and Another
Gauhati High Court · (2004) 102 FLR 109 : (2004) 2 GLR 19 : (2005) GLT 387 Supp
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Oct 2003Dismissed
Atul Chandra Kalita Vs Bano Ram Boro and Others
Gauhati High Court · AIR 2004 Guw 174 : (2004) 1 CTLJ 360 : (2003) 3 GLT 518
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Contract Act, 1872 — Section 11
High Courts29 Oct 2003
Sunil Chandra Sarkar Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 433
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 3(1)
High Courts29 Oct 2003
Mahendra Nath Das Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLR 1
High Courts29 Oct 2003Dismissed
Lakshadhar Kalita Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 327
Constitution of India, 1950 — Article 226
High Courts29 Oct 2003
Governing Body, K.C. Das Commerce College and Another Vs Gautam Choudhury and Others
Gauhati High Court · (2004) 2 GLR 310
Non Government Colleges Management Rules, 2001 — Rule 18