High Courts08 Dec 2003
Haliram Das Vs State of Assam and Others
Gauhati High Court · (2004) GLT 424 Supp
Assam Municipal Act, 1956 — Section 148, 298, 299, 299(2), 334Municipal Boards and Town Committies Assam Rules, 1956 — Rule 2
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 829 of 1,245
High Courts06 Dec 2003Dismissed
Anjay Kumar Nath Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 263 : (2004) 1 GLR 635 : (2003) 3 GLT 647
Constitution of India, 1950 — Article 311
High Courts05 Dec 2003
Hazarat Alom Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 28
High Courts05 Dec 2003
Minakshi Saikia Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 18
High Courts04 Dec 2003
Pradeep Dutta Bhowmik and Others Vs State of Tripura and Another
Gauhati High Court · (2004) CriLJ 1697 : (2005) 1 GLR 513
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 170, 482Penal Code, 1860 (IPC) — Section 380, 447, 467
High Courts04 Dec 2003Dismissed
Bankim Chandra Kalita Vs The State of Assam
Gauhati High Court · (2004) 2 GLR 631
Penal Code, 1860 (IPC) — Section 304
High Courts04 Dec 2003Dismissed
Riazul Hussain and Another Vs State of Assam
Gauhati High Court · (2004) 2 GLR 666
Penal Code, 1860 (IPC) — Section 304
High Courts04 Dec 2003Dismissed
Daroga Prasad Kanu Vs Monoranjan Ghose and Others
Gauhati High Court · (2004) 2 GLR 38 : (2005) GLT 392 Supp
Assam Urban Areas Rent Control Act, 1972 — Section 5
High Courts04 Dec 2003
Dwijendra Kumar Das Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 26
High Courts04 Dec 2003
Birendra Pratap Singh Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 2 GLR 675 : (2005) GLT 827 Supp
Arunachal Pradesh Power Energy Service Rules, 1993 — Rule 28, 28(1), 28(3)Constitution of India, 1950 — Article 226
High Courts04 Dec 2003Dismissed
Abdur Rahman Vs Dealer Selection Board and Others
Gauhati High Court · (2004) GLT 240 Supp
Constitution of India, 1950 — Article 227
High Courts04 Dec 2003
Pitambor Das Vs State of Assam
Gauhati High Court · (2004) 2 GLR 30 : (2005) GLT 253 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 376
High Courts04 Dec 2003
Zakir Hussain Vs Keshab Bora and Others
Gauhati High Court · (2004) GLT 177 Supp
Motor Vehicles Act, 1988 — Section 166
High Courts04 Dec 2003
Dimbeswar Saikia Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 105 FLR 53 : (2004) 3 GLR 624 : (2003) 3 GLT 588
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226
High Courts04 Dec 2003Dismissed
Commissioner of Income Tax Vs George Williamson (Assam) Ltd.
Gauhati High Court · (2004) 187 CTR 499 : (2004) 2 GLR 707 : (2004) 265 ITR 626
Income Tax Act, 1961 — Section 37
High Courts04 Dec 2003Allowed
National Organic Chemical Industries Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 492 : (2005) GLT 404 Supp : (2006) 143 STC 489
High Courts04 Dec 2003
Pabin Ch. Barman Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 585
High Courts03 Dec 2003Dismissed
Kamal Kanta Paul Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 16
Constitution of India, 1950 — Article 14
High Courts03 Dec 2003Allowed
Roshswan Gogoi Vs Bhaba Hazarika
Gauhati High Court · (2004) 2 GLR 266
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Dec 2003Dismissed
Samimul Karim Vs Sanjida Haque
Gauhati High Court · (2004) 2 GLR 728
Criminal Procedure Code, 1973 (CrPC) — Section 125