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Gauhati High Court judgments

24,891 judgments · page 817 of 1,245

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High Courts23 Mar 2004

Ranjit Kr. Dey and Others Vs Krishna Gopal Agarwala and Others

Gauhati High Court · (2004) 3 GLR 280 : (2004) 1 GLT 719

Assam Urban Areas Rent Control Act, 1972 — Section 8Constitution of India, 1950 — Article 226, 227
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High Courts23 Mar 2004

Subhash Karmakar and Others Vs Alhaj Saken Ali

Gauhati High Court · (2004) 2 GLR 474

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(W)
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High Courts23 Mar 2004Allowed

Nagor Ch. Das and Others Vs State of Assam

Gauhati High Court · (2004) 3 GLR 520 : (2004) 1 GLT 664

Penal Code, 1860 (IPC) — Section 399
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High Courts23 Mar 2004

Punyo Tangu Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2004) 2 GLT 388

Constitution of India, 1950 — Article 309
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High Courts23 Mar 2004Allowed

Asma Khatun and Another Vs Md. Mahmad Ali and Others

Gauhati High Court · (2004) 2 GLT 144

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), 151Contract Act, 1872 — Section 17
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High Courts22 Mar 2004

O.P. Bharuka Vs Shakuntala Modi and Another

Gauhati High Court · (2004) 2 GLR 539

Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts19 Mar 2004

Gangabani Mercantile and Finance (P.) Ltd. and Another Vs Commissioner of Income Tax and Others

Gauhati High Court · (2004) 267 ITR 118

Income Tax Act, 1961 — Section 225, 226
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High Courts19 Mar 2004

Gangabani Mercantile and Finance (P) Ltd. and Another Vs Commissioner of Income Tax and Others

Gauhati High Court · (2004) 267 ITR 118

Income Tax Act, 1961 — Section 222, 223, 224, 225, 226
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High Courts18 Mar 2004

Jagadish Debbarma Vs State of Tripura and Others

Gauhati High Court · (2004) 3 GLR 634 : (2004) 3 GLT 353

Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(3)
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High Courts18 Mar 2004

Dhaneswar Kalita Vs State of Assam and Others

Gauhati High Court · (2004) 2 GLT 364

Indian Medicine Central Council Act, 1970 — Section 14(2)
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High Courts18 Mar 2004

Ramendra Kr Battacharjee and Others Vs Land Acquisition Collector and Another

Gauhati High Court · (2005) 1 GLR 596 : (2006) GLT 701 Supp

Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 31
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High Courts17 Mar 2004Dismissed

Sailendra Bikash Sen Vs State Arunachal Pradesh and Others

Gauhati High Court · (2005) 105 FLR 1140 : (2005) 1 GLT 536

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High Courts17 Mar 2004

Super Packaging Ltd. Vs Assam Financial Corpn.

Gauhati High Court · (2005) 123 CompCas 741 : (2004) 53 SCL 218

State Financial Corporations Act, 1951 — Section 29
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High Courts17 Mar 2004Allowed

Union of India (UOI) and Others Vs Sri. Avdesh Kr. Singh and Others

Gauhati High Court · (2004) 2 GLT 1373

Central Civil Services (Pension) Rules, 1972 — Rule 26(4)
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High Courts17 Mar 2004Allowed

Gopal Bharali Vs State of Assam and Another

Gauhati High Court · (2005) GLT 723 Supp

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High Courts17 Mar 2004Allowed

Abiram Pegu Vs State of Assam and Others

Gauhati High Court · (2005) 1 GLR 610

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High Courts17 Mar 2004Dismissed

Supta Choudhury Vs State of Assam and Others

Gauhati High Court · (2004) 3 GLR 390 : (2004) 2 GLT 1426

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High Courts16 Mar 2004

Syed Imran Haque Vs State of Assam

Gauhati High Court · (2004) 3 GLR 501

Criminal Procedure Code, 1973 (CrPC) — Section 438
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High Courts16 Mar 2004Dismissed

V.S.T. Industries Ltd. Vs State of Assam and Others

Gauhati High Court · (2005) 1 GLR 439 : (2004) 2 GLT 1291 : (2008) 16 VST 283

Constitution of India, 1950 — Article 226
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High Courts16 Mar 2004Dismissed

Mozibur Rahman Vs State of Assam and Others

Gauhati High Court · (2004) 2 GLT 421

Constitution of India, 1950 — Article 14, 226
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