High Courts16 Mar 2004Dismissed
Anjan Dasgupta Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 2 GLT 287
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 818 of 1,245
High Courts15 Mar 2004Dismissed
Piyush Sharma Vs Food Corporation of India and Others
Gauhati High Court · (2004) GLT 769 Supp
Food Corporation of India Staff Regulations, 1971 — Regulation 15, 15(2), 15(3), 58, 7
High Courts15 Mar 2004Dismissed
Smita Chakraborty Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLT 284
High Courts15 Mar 2004
Ambika Charan Choudhury and Others Vs D.M. National Insurance Co. and Others
Gauhati High Court · (2004) 2 GLT 270
High Courts12 Mar 2004
Hari Krishna Suri Vs State of Assam
Gauhati High Court · (2004) 2 GLT 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Mar 2004
Libera Passi Vs Jowai Municipal Board and Another
Gauhati High Court · AIR 2005 Guw 51 : (2005) 2 GLR 572 : (2004) 3 GLT 692
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151, 16
High Courts10 Mar 2004Dismissed
Dal Thang and Others Vs State of Mizoram and Others
Gauhati High Court · (2005) 1 GLR 229
Customs Act, 1962 — Section 110, 124
High Courts10 Mar 2004Dismissed
Md. Nasior Rahman Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 205
Constitution of India, 1950 — Article 226
High Courts10 Mar 2004
All Assam Handloom and Textile Sramik Santha and Others Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLR 475
High Courts10 Mar 2004Allowed
Kalti Rava Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 3 GLR 62
National Security Act, 1980 — Section 3, 3(2), 3(3)
High Courts10 Mar 2004Dismissed
Rathi and Co. and Ramesh and Co. Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 190 CTR 221 : (2004) 3 GLR 160 : (2004) 2 GLT 1101 : (2004) 267 ITR 295
Income Tax Act, 1961 — Section 127, 133A
High Courts10 Mar 2004Allowed
Bijoy Choudhury and Others Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLR 664 : (2005) GLT 467 Supp
Constitution of India, 1950 — Article 14, 16, 39D
High Courts10 Mar 2004Dismissed
Jolen Sober Vs State of Assam
Gauhati High Court · (2005) CriLJ 53 : (2004) 3 GLT 51
Penal Code, 1860 (IPC) — Section 300, 302
High Courts09 Mar 2004
Sukhdeo Rai Vs Ashok Kr. Rai and Others
Gauhati High Court · AIR 2005 Guw 37 : (2004) 3 GLR 248
Civil Procedure Code Amendment Act, 2002 — Section 15Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts09 Mar 2004Dismissed
State of Assam Vs Holiram Bordoloi
Gauhati High Court · (2005) CriLJ 1020 : (2004) 2 GLT 1113
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 366Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts07 Mar 2004Dismissed
Md. Sazid Hazarika Vs Mustt. Alam Ara Begum
Gauhati High Court · (2004) CriLJ 4092 : (2004) 3 GLR 229 : (2005) GLT 491 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts05 Mar 2004
Plavita Borah Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLT 1127
High Courts05 Mar 2004
Dr. Mrs. Alaka Goswami and Dr. Anil Kumar Goswami Vs Commissioner of Income Tax
Gauhati High Court · (2004) 190 CTR 214 : (2004) 2 GLT 1656 : (2004) 268 ITR 178
Income Tax Act, 1961 — Section 132, 139(1), 158BB(1), 158BC, 207
High Courts05 Mar 2004
Smt. Sapam Ongbi Loidang Devi and Another Vs Smt. Takhelkumbam Ongbi Rajkumari Monosana Devi and Others
Gauhati High Court · AIR 2005 Guw 101
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32, 64, 65, 71, 76Hindu Womens Right to Property Act, 1937 — Section 3, 70, 85, 85A
High Courts05 Mar 2004
Bhuwalka Trading and Tea Co. and Another Vs Tara Bhutoria
Gauhati High Court · (2004) 2 GLR 486 : (2004) 1 GLT 698
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2