High Courts31 Mar 2004Dismissed
Pollution Control Board Vs Jadav Shop Works and Others
Gauhati High Court · (2004) 3 GLR 61
Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 31A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 815 of 1,245
High Courts31 Mar 2004Dismissed
State of Manipur Vs Sri Surchandra Singh, AE (Mech) in PWD at present adhoc EE (Mech) and Others
Gauhati High Court · (2004) 03 GAU CK 0069
High Courts31 Mar 2004Allowed
Nakuleswar Paul Vs State of Tripura and Others
Gauhati High Court · AIR 2005 Guw 54 : (2004) 3 GLR 461 : (2004) 3 GLT 700
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(1), Order 1 Rule 8(2), 115, 115(1)
High Courts31 Mar 2004Allowed
Sri Niranjan Das Vs Sri Dipak Das
Gauhati High Court · (2005) 1 GLR 391
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 506
High Courts31 Mar 2004Dismissed
Sri M. Thgaimon Singh and Others Vs Sri Thiyuam Rupachandra Singh, Asstt. Surveyor of Works and Others
Gauhati High Court · (2004) 03 GAU CK 0058
High Courts31 Mar 2004Dismissed
Sri Kh. Temba Singh and Shri N. Noren Singh Vs Shri Chongtham Tiken Singh and Others
Gauhati High Court · (2004) 03 GAU CK 0057
High Courts31 Mar 2004Dismissed
Sri Kh Temba Singh and Others Vs Sri I. Lokendrajit Singh, Asstt. Engineer (Works) in PWD and Others
Gauhati High Court · (2004) 03 GAU CK 0050
High Courts31 Mar 2004Dismissed
V.N. Enterprise and Another Vs State of Assam and Others
Gauhati High Court · (2005) 2 CTLJ 42 : (2004) 3 GLR 586 : (2005) 1 GLT 389
Contract Act, 1872 — Section 25, 25(3)
High Courts31 Mar 2004Allowed
Arjun Biswas Vs State of Assam
Gauhati High Court · (2005) CriLJ 554 : (2005) GLT 302 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 33Penal Code, 1860 (IPC) — Section 300
High Courts31 Mar 2004Dismissed
Shri M. Thaimon Singh and Others Vs Shri L. Surchandra Singh, AE (Mech), PWD at present Ad-hoc EE (Mech) and Others
Gauhati High Court · (2004) 03 GAU CK 0010
High Courts31 Mar 2004Dismissed
Shri M. Thaimon Singh and Others Vs Shri Sougaijam Tejmani Singh and Others
Gauhati High Court · (2004) 03 GAU CK 0007
High Courts30 Mar 2004Dismissed
Lakheswar Dutta Vs Raifuddin Ahmed @ Rickbaba
Gauhati High Court · (2005) GLT 54 Supp
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 2(2)
High Courts30 Mar 2004Dismissed
Amarjeet Kumar Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 605
High Courts29 Mar 2004Dismissed
Poonam Hansu Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLT 113
Constitution of India, 1950 — Article 226Medical College of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1996 — Rule 7(iv)
High Courts29 Mar 2004Dismissed
Sahabuddin Laskar Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLT 652
Assam Directorate Establishment (Ministerial) Services Rules, 1973 — Rule 7Constitution of India, 1950 — Article 14, 16
High Courts29 Mar 2004
Md. Farhad Ali Vs Secretary, Assam State Agriculture Marketing Board and Others
Gauhati High Court · (2004) 3 GLR 66 : (2004) 2 GLT 1586
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts29 Mar 2004
Hampong Phom Vs State of Nagaland and Others
Gauhati High Court · (2004) GLT 577 Supp
High Courts26 Mar 2004
Bimalendu Bhagabati Vs Assam Govt. Const. Corporation Limited and Others
Gauhati High Court · (2005) 1 GLR 403 : (2004) 2 GLT 1548
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409
High Courts26 Mar 2004Dismissed
Abdul Kabir and Another Vs State of Assam and Others
Gauhati High Court · AIR 2005 Guw 49 : (2004) 3 GLR 607
Constitution of India, 1950 — Article 226
High Courts26 Mar 2004Allowed
Shymal Nag Vs State of Assam
Gauhati High Court · (2004) 3 GLR 386 : (2004) 1 GLT 667
Prevention of Food Adulteration Act, 1954 — Section 13(2)