Agricultural Produce (Grading and Marking) Act, 1937 — Section 3, 5, 5A, 5B, 5CConstitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 433, 482

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High Courts21 Jun 2006

Madhab Buragohain and Others Vs State of Assam and Others

Gauhati High Court · (2006) 3 GLT 462

Assam Transport Service Rules, 2003 — Rule 5, 6, 6(1)Constitution of India, 1950 — Article 14, 16, 162, 309, 313

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High Courts21 Jun 2006

Nirode Ranjan Acharjee Vs State of Tripura

Gauhati High Court · (2007) 2 GLR 103 : (2006) 3 GLT 751

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4, 8AEvidence Act, 1872 — Section 32, 60

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High Courts21 Jun 2006

Sunrise Biscuits Co. Ltd. and Another Vs State of Assam and Others

Gauhati High Court · (2006) GLT 211 Supp : (2006) 148 STC 587

Constitution of India, 1950 — Article 226, 299

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High Courts21 Jun 2006

Rajen Singh (A.P.S.) Vs State of Assam and Others

Gauhati High Court · (2007) CriLJ 621 : (2009) 3 GLR 154 : (2006) 4 GLT 625

Constitution of India, 1950 — Article 227, 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 483Penal Code, 1860 (IPC) — Section 109, 120B, 201, 220, 302

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High Courts21 Jun 2006Dismissed

Indian Oil Corporation Ltd. Vs Amit Roy Choudhury and Others

Gauhati High Court · (2006) 3 GLT 193

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 10 Rule 2, Order 6 Rule 17, Order 6 Rule 18, 151Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 90

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High Courts20 Jun 2006Dismissed

Anil Sarkar Vs State of Tripura

Gauhati High Court · (2006) CriLJ 3868 : (2006) 3 GLT 93 : (2006) 3 GLT 92

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)

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High Courts20 Jun 2006Dismissed

Ashis Kumar Chakravorty and Others Vs Union of India (UOI) and Others

Gauhati High Court · (2006) 4 GLT 746

Constitution of India, 1950 — Article 226

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High Courts20 Jun 2006

Visedeu Solo and Others Vs Chairman, Nagaland Public Service Commission and Others

Gauhati High Court · (2009) 1 GLR 745 : (2006) 4 GLT 28

Constitution of India, 1950 — Article 14, 226

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High Courts20 Jun 2006Dismissed

Veluzo Puro and Others Vs Sate of Nagaland and Others

Gauhati High Court · (2006) 4 GLT 772

Constitution of India, 1950 — Article 14, 16, 226

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High Courts20 Jun 2006Allowed

Kalmanje Ganapati Vs Indian Bank and Others

Gauhati High Court · (2006) 3 GLT 203

Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 3(1)Bank Officers Employees (Discipline and Appeal) (Amendment) Regulations, 1985 — Regulation 12, 4, 6(4)Constitution of India, 1950 — Article 226, 311

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High Courts20 Jun 2006

Dr. Bijaya Goswami and Others Vs State of Assam

Gauhati High Court · (2007) 2 GLR 509 : (2006) 4 GLT 703

Criminal Procedure Code, 1973 (CrPC) — Section 170, 2, 206, 207, 208Penal Code, 1860 (IPC) — Section 201, 299, 304, 304A, 34

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High Courts20 Jun 2006Dismissed

Wood Enterprise Vs State of Assam and Others

Gauhati High Court · (2009) 5 GLR 286 : (2006) GLT 100 Supp : (2007) 10 VST 699

Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 269, 286, 366

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High Courts19 Jun 2006Dismissed

Mani Ram Kalita (Dr.) Vs State of Assam and Others

Gauhati High Court · (2006) 4 GLT 750

Assam Education Department Selection Rules, 1981 — Rule 10, 10(1), 10(3), 6, 7Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 6

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