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Gauhati High Court judgments

24,891 judgments · page 735 of 1,245

High Courts20 Jul 2006Dismissed

Ardul Rob @ Abdul Rouf Vs State of Assam

Gauhati High Court · (2006) 3 GLR 927 : (2006) 4 GLT 817

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 34, 376, 457
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High Courts19 Jul 2006

Amzad Ali Vs Ksh. Nobin Chandra Singh

Gauhati High Court · (2006) 3 GLT 800

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 53A, 54, 55Penal Code, 1860 (IPC) — Section 302
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High Courts19 Jul 2006

Srikand Prasad Vs Union of India (UOI)

Gauhati High Court · (2007) 1 GLR 221 : (2006) 3 GLT 286

Central Reserve Police Force Act, 1949 — Section 10, 16, 18, 9Criminal Procedure Code, 1973 (CrPC) — Section 167, 26, 325, 360, 372
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High Courts19 Jul 2006Dismissed

Nibaran Borah Vs State of Assam

Gauhati High Court · (2006) CriLJ 4222 : (2006) GLT 110 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 392
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High Courts18 Jul 2006Dismissed

Nikunja Das Vs Smt. Ranju Pathak

Gauhati High Court · AIR 2006 Guw 175 : (2007) 1 GLR 212 : (2006) 4 GLT 783

Constitution of India, 1950 — Article 136Hindu Marriage Act, 1955 — Section 13, 28
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