COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 734 of 1,245

High Courts28 Jul 2006Dismissed

Jhanwarlal Patwa Vs Uday Narain Goswami and Another

Gauhati High Court · AIR 2006 Guw 184 : (2006) 3 GLT 458

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 135, 137, 138, 139, 165

High Courts28 Jul 2006

Manager, (In-Charge), Kuhum Tea Estate Vs State of Assam and Ors.

Gauhati High Court · (2007) 2 GLT 965

Constitution of India, 1950 — Article 226, 226

High Courts28 Jul 2006Dismissed

Bansal Traders and Others Vs Nandalal Gattani

Gauhati High Court · (2006) 3 GLT 715

Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 115, 151

High Courts27 Jul 2006Allowed

Eastern Brick Industry and Another Vs State Bank of India

Gauhati High Court · (2007) 2 GLT 255

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts27 Jul 2006

Ajit Kumar Talukdar Vs Pabitra Kr. Kalita

Gauhati High Court · (2006) 4 GLT 410

Constitution of India, 1950 — Article 215Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 3Contempt of Courts Act, 1971 — Section 11, 12

High Courts26 Jul 2006

W. Kumar Singh Vs Commissioner/Secretary (Cada) Govt. of Manipur and Others

Gauhati High Court · (2007) 1 GLT 66

Constitution of India, 1950 — Article 14, 16

High Courts26 Jul 2006Dismissed

Tapas Shil Vs State of Tripura

Gauhati High Court · (2006) CriLJ 3984 : (2006) 3 GLT 614

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302

High Courts26 Jul 2006Dismissed

Abdul Basit Vs Registrar, Co-operative Societies, Government of Tripura and Others

Gauhati High Court · (2007) 1 GLR 176 : (2008) GLT 840 Supp

Constitution of India, 1950 — Article 12, 209, 311, 313, 36

High Courts26 Jul 2006Dismissed

Swapan Kumar Das Vs Maya Rani Dutta

Gauhati High Court · (2007) 1 DMC 807 : (2006) 4 GLT 60

Hindu Marriage Act, 1955 — Section 13

High Courts26 Jul 2006Allowed

P.K. Sethi Vs Commissioner of Income Tax

Gauhati High Court · (2006) 206 CTR 445 : (2006) 286 ITR 318

Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 260A, 68

High Courts26 Jul 2006Dismissed

Rajesh Saha alias Mithun and Others Vs State of Tripura

Gauhati High Court · (2006) 4 GLT 665

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364(A)

High Courts26 Jul 2006Dismissed

New India Assurance Company Ltd. Vs Aratibala Paul and Others

Gauhati High Court · (2008) GLT 859 Supp

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 140(2), 149(2), 166, 170

High Courts26 Jul 2006Dismissed

Abdul Haque alias Burani and Others Vs State of Assam

Gauhati High Court · (2006) 4 GLT 657

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 324, 34

High Courts26 Jul 2006Dismissed

Bidyut Kumar Saha Vs Smt. Tapa Saha

Gauhati High Court · AIR 2007 Guw 1 : (2006) 3 GLT 248

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13

High Courts25 Jul 2006Dismissed

Mira Boro Vs New India Assurance Co. Ltd. and Others

Gauhati High Court · (2006) 3 GLR 856

Motor Vehicles Act, 1988 — Section 168, 173

High Courts25 Jul 2006

Mutum Seityaban Singh Vs State of Manipur

Gauhati High Court · (2006) 3 GLT 673

Criminal Procedure Code, 1973 (CrPC) — Section 162, 162(1), 162(2), 311, 311(1)Evidence Act, 1872 — Section 145, 165Penal Code, 1860 (IPC) — Section 302

High Courts25 Jul 2006

Rajesh Sah Vs State of Assam

Gauhati High Court · (2006) 3 GLR 778

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324

High Courts25 Jul 2006Dismissed

Jadu Gopal Dutta Vs State of Tripura and Others

Gauhati High Court · (2006) 3 GLR 781 : (2006) 3 GLT 243

Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 114, 148, 149, 302, 323

High Courts25 Jul 2006

Kefrumog and Others Vs State of Tripura

Gauhati High Court · (2006) 4 GLT 787

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 146, 148, 149, 302, 304

High Courts24 Jul 2006

H.Gitabali Devi and Anr. Vs State of Manipur and Anr.

Gauhati High Court · (2006) 07 GAU CK 0017