High Courts09 Aug 2006Dismissed
Jonaram Das Vs Md. Abdul Kadir and Others
Gauhati High Court · AIR 2007 Guw 18 : (2007) 2 GLR 61
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 7 Rule 3
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 732 of 1,245
High Courts09 Aug 2006Dismissed
Lingu Orang Vs State of Assam
Gauhati High Court · (2006) 3 GLR 759 : (2006) 4 GLT 95
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Aug 2006Dismissed
Kanak Udyog (India) and Others Vs State of Assam and Others
Gauhati High Court · (2007) 3 BC 222 : (2007) 139 CompCas 12 : (2006) 4 GLT 492
Constitution of India, 1950 — Article 14, 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 12, 13, 15, 19, 20
High Courts09 Aug 2006Dismissed
State of Tripura and Others Vs Jhanu Devi Chakma
Gauhati High Court · (2006) 4 GLT 338
Constitution of India, 1950 — Article 14, 16
High Courts09 Aug 2006
Th.Shamungou Singh and Anr. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 08 GAU CK 0017
High Courts09 Aug 2006Dismissed
Basant Cables and Conductors Pvt. Ltd. and Another Vs UCO Bank and Others
Gauhati High Court · (2006) GLT 13 Supp
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts08 Aug 2006
Banshilal Suthar Vs Manaklal Jhawar and Others
Gauhati High Court · (2007) 1 GLR 699
High Courts08 Aug 2006Dismissed
Anu Das Vs Padumi Das
Gauhati High Court · (2007) 1 GLR 538
Constitution of India, 1950 — Article 227
High Courts08 Aug 2006Allowed
KND Engineering Technologies Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 8 VST 241
Assam General Sales Tax Act, 1993 — Section 27, 27(1)(a)
High Courts08 Aug 2006Dismissed
N.K. Trading Company Vs Union of India (UOI)
Gauhati High Court · (2007) 2 GLT 785
Arbitration Act, 1940 — Section 10, 20, 8
High Courts08 Aug 2006
Union of India Vs Tapan Kumar Chakraborty and Anr.
Gauhati High Court · (2008) 1 GLR 819
High Courts07 Aug 2006
Oriental Bank of Commerce Vs Queens Palace and Another
Gauhati High Court · (2007) 2 GLR 21
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 2006Dismissed
T.K. Chakraborty and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2008) GLT 344 Supp
High Courts04 Aug 2006Dismissed
Nilu Singha Roy and Others Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLT 740
Constitution of India, 1950 — Article 21, 301, 304
High Courts04 Aug 2006
Lourembam Bishambhor Singh Vs Laishram Ibungo Singh
Gauhati High Court · (2006) 08 GAU CK 0042
High Courts04 Aug 2006Dismissed
A.I.A. Enterprise and Others Vs Guwahati Metropolitan Development Authority and Others
Gauhati High Court · (2007) 3 BC 196 : (2007) 2 GLR 386 : (2006) 4 GLT 441
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 384, 420
High Courts04 Aug 2006Dismissed
Kumotia Fishery Group Society Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 596
Constitution of India, 1950 — Article 14
High Courts03 Aug 2006Allowed
Binda Bimpak Vs State of Arunachal Pradesh
Gauhati High Court · (2007) 1 GLR 582 : (2006) 3 GLT 598
Arms Act, 1959 — Section 27, 5, 7Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts03 Aug 2006
Achyut Ranjan Das and Others Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 674
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Aug 2006Dismissed
Jiten Bordoloi Vs Chouhan Pandit and Others
Gauhati High Court · (2006) 3 GLR 963 : (2007) 3 GLT 734
Civil Procedure Code, 1908 (CPC) — Section 115