COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 731 of 1,245

High Courts12 Aug 2006Dismissed

Damodar Sarma Vs State of Assam

Gauhati High Court · (2007) CriLJ 1526 : (2007) 1 GLR 655

Constitution of India, 1950 — Article 19Criminal Procedure Code, 1973 (CrPC) — Section 292, 313Penal Code, 1860 (IPC) — Section 292

High Courts11 Aug 2006Allowed

Amal Chandra Das Vs State of Tripura and Others

Gauhati High Court · (2009) 1 GLR 156

High Courts11 Aug 2006Dismissed

Union of India (UOI) and Others Vs C and C Construction (P.) Ltd.

Gauhati High Court · (2007) 1 GLR 782

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227

High Courts11 Aug 2006Allowed

Central Bank of India Vs Asharan Begraj Rathi and Others

Gauhati High Court · (2007) 2 GLR 531

Limitation Act, 1963 — Section 5

High Courts11 Aug 2006

Baramari Min Samabai Samity Ltd. Vs Assam Fisheries Development Corporation Ltd.and Ors.

Gauhati High Court · (2007) 3 GLT 186

High Courts10 Aug 2006Allowed

Union of India (UOI) and Another Vs Abujaher

Gauhati High Court · (2006) 4 GLT 323

Border Security Force Rules, 1969 — Rule 13(3), 26Constitution of India, 1950 — Article 14, 19, 21, 226

High Courts10 Aug 2006Dismissed

Karuna Kanta Barman Vs Ramesh Baishya

Gauhati High Court · (2006) 3 GLR 790

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 34, 5, 6

High Courts10 Aug 2006

K.S. Oils Ltd. and Others Vs State of Assam

Gauhati High Court · (2007) 4 GLT 761

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7

High Courts10 Aug 2006

Bipul Medhi Vs State of Assam

Gauhati High Court · (2008) CriLJ 1099 : (2007) 2 GLR 200 : (2006) 3 GLT 585

Criminal Procedure Code, 1973 (CrPC) — Section 221Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 100, 104, 106, 375, 376

High Courts10 Aug 2006

Thokchom (N) Mutum (O) Memcha Devi Vs National Hydro Electric Power Corporation Ltd.and Anr.

Gauhati High Court · (2006) 08 GAU CK 0051

High Courts10 Aug 2006

Sonoline X-Ray and Pathological Center Vs State of Assam and Others

Gauhati High Court · (2007) 1 GLT 216

Constitution of India, 1950 — Article 366

High Courts09 Aug 2006Dismissed

Subhajoy Tripura and Others Vs State of Tripura

Gauhati High Court · (2006) GLT 119 Supp

Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 34

High Courts09 Aug 2006Dismissed

Biswajit Saha Vs Shah Md. Farid and Another

Gauhati High Court · (2009) 3 GLT 241

Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, 115

High Courts09 Aug 2006Dismissed

Dr. Tridip Kumar Sarma and Dr. Bani Kumar Sarmah Vs Commissioner of Income Tax and Others

Gauhati High Court · (2006) 206 CTR 645 : (2006) 4 GLT 86 : (2006) 286 ITR 482

Income Tax Act, 1961 — Section 132, 140, 143(3), 158BC, 158BD

High Courts09 Aug 2006Allowed

Commissioner of Income Tax Vs S.B. Industries

Gauhati High Court · (2006) 286 ITR 336

High Courts09 Aug 2006Dismissed

Pabitra Dey and Others Vs State of Tripura

Gauhati High Court · (2006) 4 GLT 311

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 326

High Courts09 Aug 2006Dismissed

State of Tripura and Others Vs Sahid Ali and Others

Gauhati High Court · (2006) 4 GLT 295

Constitution of India, 1950 — Article 14

High Courts09 Aug 2006Dismissed

Methoni Tea Co. Ltd. Vs State of Assam and Others

Gauhati High Court · (2006) 206 CTR 638 : (2006) 286 ITR 511

Assam Agricultural Income Tax Act, 1939 — Section 20D, 20D(6), 23, 36(3), 39

High Courts09 Aug 2006

John L.Killong, Manipur State Vs Secretary, Co-Operation, Government of Manipur, PO and PS, Imphal and Ors.

Gauhati High Court · (2006) 08 GAU CK 0070

High Courts09 Aug 2006Dismissed

Commissioner of Income Tax Vs Rajesh Kumar Jalan

Gauhati High Court · (2006) 206 CTR 361 : (2009) 1 GLR 827 : (2006) 4 GLT 256 : (2006) 286 ITR 274

Income Tax Act, 1961 — Section 139, 139(1), 139(4), 142(1), 2(47)Transfer of Property Act, 1882 — Section 53A