High Courts19 Jun 2006
Satish Kumar Beria Vs Ajay Kumar Dev
Gauhati High Court · (2008) 2 GLR 281
Criminal Procedure Code, 1973 — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 738 of 1,245
High Courts19 Jun 2006
Anil Chandra Kar Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 346 Supp
High Courts16 Jun 2006Dismissed
State of Assam Vs Tarulata Devi
Gauhati High Court · (2007) 2 GLR 217 : (2006) 4 GLT 189
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 176Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307
High Courts16 Jun 2006Allowed
Razwaur Ahmed Choudhury Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 719
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 15AConstitution of India, 1950 — Article 14, 19, 21
High Courts16 Jun 2006Allowed
Padmawati Supply Agencies Vs State of Assam and Others
Gauhati High Court · (2007) 7 VST 514
Central Sales Tax Act, 1956 — Section 6, 6A, 7, 8
High Courts16 Jun 2006Allowed
S.B. Yambem Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 4 GLR 54 : (2006) 2 GLT 853
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226, 227Official Languages (Use for Official Purposes of the Union) Rules, 1976 — Rule 416, 421, 422, 427, 7
High Courts16 Jun 2006Allowed
Saira Begum Barbhuiya Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 42
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 130, 130(1), 131
High Courts16 Jun 2006Allowed
M. Bhubon Singh and Others Vs National Hydro Electric Power Corpn. Ltd. and Others
Gauhati High Court · (2006) 3 GLT 213
Constitution of India, 1950 — Article 14, 16Industrial Disputes (Central) Rules, 1957 — Rule 61Industrial Disputes Act, 1947 — Section 33
High Courts16 Jun 2006Allowed
Jotin Sharma and Others Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 834
Assam Engineering (Public Works Department) Service Rules, 1978 — Rule 11(3), 17, 2(J), 6, 6(2)Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts15 Jun 2006Allowed
Pradhan Baskey and Others Vs State of Assam and Another
Gauhati High Court · (2007) 2 GLR 65 : (2006) 3 GLT 32
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 353
High Courts15 Jun 2006Dismissed
Rahul Das Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2007) 2 GLR 394 : (2006) 3 GLT 427
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Jun 2006Allowed
Santanu Sinha Vs State of Tripura and Others
Gauhati High Court · (2006) 4 GLT 766
Tripura Excise Rules, 1990 — Rule 29A
High Courts14 Jun 2006
Niranjan Sutradhar Vs State of Tripura
Gauhati High Court · (2006) CriLJ 3262 : (2006) 3 GLT 346
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 333, 338
High Courts14 Jun 2006Dismissed
Kamal Goswami Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 646 : (2006) 3 GLT 348
Gauhati Municipal Corporation Act, 1971 — Section 420, 438
High Courts13 Jun 2006
Lakheswar Hazarika Vs Presiding Officer and Others
Gauhati High Court · (2007) 112 FLR 64 : (2007) 1 GLR 545 : (2006) 3 GLT 81
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts09 Jun 2006Dismissed
Shovukhu Sumi Vs State of Nagaland and Others
Gauhati High Court · (2006) 4 GLT 514
High Courts09 Jun 2006
State of Manipur and Anr. Vs Hanghal Vialzakham
Gauhati High Court · (2006) 06 GAU CK 0055
High Courts09 Jun 2006Dismissed
Gita Patgiri and Others Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 100
Constitution of India, 1950 — Article 14, 142, 16
High Courts09 Jun 2006Dismissed
New India Assurance Co. Ltd. Vs Sadhan Ch. Deb Roy and Others
Gauhati High Court · (2006) GLT 188 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149, 149(2), 165, 166, 168
High Courts08 Jun 2006Allowed
Paban Kalita Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 146