High Courts05 Jun 2009

Pranab Dhar Vs Rajesh Deb and Another

Gauhati High Court · AIR 2009 Guw 121 : (2009) 5 GLR 728 : (2009) 3 GLT 504

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 226, 227, 39ACriminal Procedure Code, 1973 (CrPC) — Section 151
High Courts05 Jun 2009

Union of India (UOI) Vs J.A. Brothers

Gauhati High Court · (2009) 2 GLD 562

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104Limitation Act, 1963 — Section 4Rules for Administration of Justice and Police in Nagaland, 1937 — Rule 29
High Courts02 Jun 2009Dismissed

Pradeep Brahma Vs State of Assam and Others

Gauhati High Court · (2009) 122 FLR 927 : (2009) 2 GLD 480 : (2010) 6 GLR 104 : (2009) 5 GLT 384

Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 5Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Rules, 1983 — Rule 5