High Courts19 May 2009Allowed

Bhaiti Ali Vs State of Assam

Gauhati High Court · (2009) 2 GLD 565

Criminal Procedure Code, 1973 (CrPC) — Section 122, 164, 313, 399Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts19 May 2009Allowed

Bhaiti Lal Vs State of Assam

Gauhati High Court · (2010) 1 GLR 844 : (2009) 4 GLT 604

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 354, 376, 511