High Courts23 Jun 2009

Saved Mansurali Vs Union of India & Ors.

Gauhati High Court · (2011) 5 GLR 568 : (2011) 4 GLT 788 : (2011) 4 GLT 676

Constitution of India, 1950 — Article 226, 226Criminal Procedure Code, 1973 — Section 161, 164(5), 313Criminal Procedure Code, 1973 (CrPC) — Section 161, 164(5), 313