High Courts21 Dec 2023Dismissed
Amjad Ali And 5 Ors Vs State Of Assam And Anr
Gauhati High Court · (2023) 12 GAU CK 0034
Indian Penal Code, 1860 — Section 141, 148, 149, 302, 323, 324, 326, 447
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 62 of 1,342
High Courts21 Dec 2023Disposed Of
M/S By The Way And 2 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 12 GAU CK 0033
Constitution Of India, 1950 — Article 226Gauhati Municipal Corporation Act, 1971 — Section 337A(1), 337(1), 337(2), 337(3)
High Courts21 Dec 2023Disposed Of
M/S Anmol India Ltd. And 3 Ors Vs North Eastern Coalfields Limited And 3 Ors
Gauhati High Court · (2023) 12 GAU CK 0032
Indian Contract Act, 1872 — Section 73
High Courts20 Dec 2023Partly Allowed
Ganesh Tanti Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0039
Indian Penal Code, 1860 — Section 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts20 Dec 2023Dismissed
Kailalson Khongsai Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0038
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21C, 24, 29, 37, 37(1)(b), 37(2), 52A(4)
High Courts20 Dec 2023Dismissed
Khaiminlal Touthang Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21C, 24, 29, 37, 37(1)(b), 37(2), 52A(4)
High Courts20 Dec 2023Allowed
Naimuddin Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 12 GAU CK 0036
High Courts20 Dec 2023Disposed Of
Humara Begum @ Jahanara Begum Vs Union Of India And 4 Ors.
Gauhati High Court · (2023) 12 GAU CK 0027
Foreigners� Act, 1946 — Section 2, 9
High Courts20 Dec 2023Disposed Of
Musstt. Naima Begum. Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 12 GAU CK 0026
Citizenship Act, 1955 — Section 6A(1)(d)Evidence Act, 1872 — Section 106Foreigners� Act, 1946 — Section 9
High Courts19 Dec 2023Dismissed
Anima Gogoi Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 12 GAU CK 0040
Constitution Of India, 1950 — Article 226
High Courts18 Dec 2023Disposed Of
Upen Basumatary Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 164, 313, 328, 328(3), 329, 329(2), 329(3), 330, 331, 334, 335, 335 (1)(a), 335(2), 335(3), 335(4), 339, 465, 465(1), 465(2)Indian Penal Code, 1860 — Section 84, 302Mental Healthcare Act, 2017 — Section 74, 103
High Courts18 Dec 2023Disposed Of
Pranjal Saikia Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0030
Code Of Criminal Procedure, 1973 — Section 164, 313, 482Indian Penal Code, 1860 — Section 90, 347, 375, 376, 417, 419, 493, 494
High Courts18 Dec 2023Dismissed
Khireswar Tanti And Anr Vs State Of Assam And Anr
Gauhati High Court · (2023) 12 GAU CK 0029
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 300, 302, 304I
High Courts18 Dec 2023Disposed Of
Jarin Aktar Laskar And 8 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 12 GAU CK 0028
Assam Panchayat Act, 1994 — Section 6(1)(b), 10(1), 13(2), 13(2)(d), 15
High Courts15 Dec 2023
Raj Narayan Das Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0023
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 313, 313(1)(b), 313(2), 313(4), 374(2)Indian Penal Code, 1860 — Section Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(a), 22(b), 20(b)(i), 52A, 52A(2), 52A(3), 52A(4), 53, 57
High Courts15 Dec 2023Dismissed
Moni Mazumdar @ Champa Vs State Of Assam And Anr
Gauhati High Court · (2023) 12 GAU CK 0022
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 448Evidence Act, 1872 — Section 32, 32(1), 60, 134
High Courts14 Dec 2023Disposed Of
Saleswar Daimary Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 12 GAU CK 0025
High Courts14 Dec 2023Dismissed
Ahsim Sinha Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 12 GAU CK 0024
Constitution Of India, 1950 — Article 226
High Courts14 Dec 2023Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Prasad Kalita
Gauhati High Court · (2023) 12 GAU CK 0015
Employee�s Compensation Act, 1923 — Section 2(i), 2(g), 2(l), 4(1)(c), 4(1)(c)(ii), 30
High Courts13 Dec 2023Disposed Of
Pranab Kumar Saha Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 12 GAU CK 0021