High Courts22 Dec 2023Allowed

Hemanta Karmakar Vs Union Of India

Gauhati High Court · (2023) 12 GAU CK 0043

Constitution Of India, 1950 — Article 21A, 226General Financial Rules, 2017 — Rule 153, 153[iii], 154, 155, 161, 162General Financial Rules, 2005 — Rule 146