High Courts04 Apr 2024Dismissed
Habizur Rahman Laskar Vs State Of Assm And 5 Ors.
Gauhati High Court · (2024) 04 GAU CK 0015
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 52 of 1,342
High Courts04 Apr 2024Disposed Of
Prabal Sarma Bordoloi And 13 Ors. Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 04 GAU CK 0014
High Courts04 Apr 2024Dismissed
Sayed Ali And Anr. Vs Union Of India And 5 Ors.
Gauhati High Court · (2024) 04 GAU CK 0013
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts04 Apr 2024Dismissed
Mazam Ali Vs Union Of India And 5 Ors.
Gauhati High Court · (2024) 04 GAU CK 0012
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts04 Apr 2024Dismissed
Shibu Debnath Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 04 GAU CK 0011
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9Citizenship Act, 1955 — Section 5(1)(a), 5(1)(d), 5(1)(e), 6, 6(1)(a)
High Courts03 Apr 2024Allowed
Vikky Pachauri @ Vikash Pachauri And Anr. Vs Union Of India
Gauhati High Court · (2024) 04 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(c), 20(b)(ii)(C), 29, 52, 52A, 52A(1), 52A(2)
High Courts03 Apr 2024Dismissed
Mantu Kumar Vs State Of Assam And Anr
Gauhati High Court · (2024) 04 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 448Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 7, 8, 29, 30
High Courts03 Apr 2024Dismissed
Sabbir Ahmed Laskar Vs State Of Assam
Gauhati High Court · (2024) 04 GAU CK 0019
Assam Civil Services (Conduct) Rules, 1965 — Rule 24, 26
High Courts03 Apr 2024
State Of Assam And 4 Ors Vs Naba Kumar Sarania And 3 Ors
Gauhati High Court · (2024) 04 GAU CK 0018
High Courts03 Apr 2024Dismissed
Arpana Devi Vs State Of Assam And 4 Ors.
Gauhati High Court · (2024) 04 GAU CK 0017
High Courts02 Apr 2024Disposed Of
Mahammad Azad Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0010
Constitution Of India, 1950 — Article 14, 226, 329Indian Penal Code, 1860 — Section 467, 468Assam Education (Provincialisation of Services of Teachers and ReOrganisation of Educational Institutions) Act, 2017 — Section 19, 24
High Courts02 Apr 2024Disposed Of
Abdul Barek Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 04 GAU CK 0009
Assam Panchayat Act, 1994 — Section 105(4)
High Courts02 Apr 2024Disposed Of
Assam Rastrabhasa Prasar Samity Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0008
High Courts02 Apr 2024Partly Allowed
National Insurance Co Ltd Vs Jahanara Khatun And 3 Ors
Gauhati High Court · (2024) 04 GAU CK 0007
Employees Compensation Act, 1923 — Section 3, 21, 30Indian Penal Code, 1860 — Section 302, 379Motor Vehicle Act, 1988 — Section 147
High Courts02 Apr 2024Dismissed
State Of Assam Vs Dangman Jugli
Gauhati High Court · (2024) 04 GAU CK 0006
Code Of Criminal Procedure, 1973 — Section 457, 482Assam Forest Regulation, 1891 — Section 24, 25(a), 25(d), 25(e), 25(f), 33, 34, 35, 40, 41, 49(5)Assam Forest Regulation (Amendment) Act, 1995 — Section 49
High Courts02 Apr 2024Allowed
Nurul Huda Barbhuiya Vs State Of Assam And Anr
Gauhati High Court · (2024) 04 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 154, 154(1), 155, 156, 157, 162, 164, 169, 170, 173, 173(2), 173(8), 200, 482Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 326, 361, 365, 366, 376, 380, 384, 406, 420, 494, 497, 498, 511Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts01 Apr 2024Dismissed
Assam Carbon Workers And Employees Union Vs Management Of Assam Carbon Products Ltd
Gauhati High Court · (2024) 04 GAU CK 0004
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(c), 2(e), 5, 5(2), 10, 10(4), 18, 18(3), 20, 22, 22(1)(d), 23, 23(a), 24(3)
High Courts01 Apr 2024Dismissed
Tapan Kumar Das Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 04 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Apr 2024Dismissed
Arun Chandra Chowdhury Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0002
Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 10, 12(iii)
High Courts01 Apr 2024Allowed
M/S Atanu Ganguly And Anr Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 04 GAU CK 0001
Constitution Of India, 1950 — Article 366, 366(12), 366(29A), 366(29A)(d)Assam Value Added Tax Act, 2003 — Section 2(20), 2(43), 105Finance Act, 1994 — Section 65(105)(zzzzj)