High Courts19 Apr 2024Dismissed
Icici Lombard Insurance Company Ltd . Vs Parul Talukdar And 3 Ors
Gauhati High Court · (2024) 04 GAU CK 0035
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 51 of 1,342
High Courts19 Apr 2024Dismissed
Sibu Karuwa Vs State Of Assam
Gauhati High Court · (2024) 04 GAU CK 0034
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 383Indian Penal Code, 1860 — Section 300, 302, 304IIEvidence Act, 1872 — Section 106, 114
High Courts19 Apr 2024Allowed
Shiv Kumar Agarwal Vs State Of Assam
Gauhati High Court · (2024) 04 GAU CK 0033
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 202, 482Indian Penal Code, 1860 — Section 148, 406, 420, 448, 506
High Courts18 Apr 2024Dismissed
Ngahlhai Limsong Vs State Of Assam And Ors
Gauhati High Court · (2024) 04 GAU CK 0032
Constitution Of India, 1950 — Article 14, 16
High Courts18 Apr 2024Disposed Of
Harekrishna Mahanta Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 04 GAU CK 0031
High Courts18 Apr 2024Dismissed
Naba Kumar Sarania Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 04 GAU CK 0030
Constitution Of India, 1950 — Article 136, 226, 341, 342
High Courts18 Apr 2024Dismissed
Pubali Housing Co-Operative Society Ltd. Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0029
Constitution Of India, 1950 — Article 226Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 16(1)(a)
High Courts18 Apr 2024Dismissed
On The Death Of Munindra Nath Acharyee, His Legal Heirs Mrs. Renuprobha Acharya Vs Oil India Ltd And Ors.
Gauhati High Court · (2024) 04 GAU CK 0028
Constitution Of India, 1950 — Article 19, 31, 226, 300A
High Courts18 Apr 2024Disposed Of
General Secretary Mantri Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0027
Constitution Of India, 1950 — Article 226Societies Registration Act, 1860 — Section 3B, 3C, 3D, 4A, 4B, 4B(2), 5A(3)
High Courts10 Apr 2024Dismissed
Pankaj Bhuyan Vs State Of Assam And 3 Ors
Gauhati High Court · (2024) 04 GAU CK 0059
Constitution Of India, 1950 — Article 226
High Courts10 Apr 2024
Arabinda Biswas And 4 Ors. Vs Union Of India And 7 Ors
Gauhati High Court · (2024) 04 GAU CK 0058
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts10 Apr 2024Dismissed
Sarifun Nessa @ Sarifan Nessa Vs Union Of India And 5 Ors.
Gauhati High Court · (2024) 04 GAU CK 0057
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts10 Apr 2024Dismissed
Aitullah Paramanik Vs Union Of India And 6 Ors
Gauhati High Court · (2024) 04 GAU CK 0056
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9Evidence Act, 1872 — Section 79
High Courts10 Apr 2024Dismissed
Md. Samed Ali Vs State Of Assam And Anr.
Gauhati High Court · (2024) 04 GAU CK 0055
Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 374(2)Indian Penal Code, 1860 — Section 166A, 354, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376E, 376DA, 376DB, 506Protection of Children from Sexual Offences Act (POCSO), 2012 — Section 2(d), 7, 8, 29, 30, 42
High Courts10 Apr 2024Dismissed
Birsha Murah Vs State Of Assam
Gauhati High Court · (2024) 04 GAU CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 162(1), 164, 173(2), 207, 209, 235(2), 313, 374(2), 383Indian Penal Code, 1860 — Section 300, 302, 324, 325, 326Evidence Act, 1872 — Section 145, 154, 154(1), 154(2)
High Courts09 Apr 2024Dismissed
Union Of India And 2 Ors Vs M/S S.D. Eastern Bhutan Coals Co Ltd And Anr
Gauhati High Court · (2024) 04 GAU CK 0023
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 73
High Courts09 Apr 2024Disposed Of
Kushal Kowar Deka And 5 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2024) 04 GAU CK 0022
High Courts08 Apr 2024Dismissed
State Of Assam And Anr Vs Modi Distilerry And 2 Ors.
Gauhati High Court · (2024) 04 GAU CK 0026
Assam Excise Rules, 2016 — Rule 580, 581, 582Assam Excise Act, 2000 — Section 58, 58(b), 64A, 71, 74, 75Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts08 Apr 2024Allowed
Sumen Doimary Vs State Of Assam
Gauhati High Court · (2024) 04 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 207, 313, 374(2)Indian Penal Code, 1860 — Section 448Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 20(c), 20(b)(ii)(C), 41, 42, 42(1), 42(2), 50, 52A(2), 52A(3), 52A(4), 54
High Courts08 Apr 2024Disposed Of
Abu Sayed Mondal Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 04 GAU CK 0024
Control and Management of Ferries Rules, 1968 — Rule 35