COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 472 of 1,245

High Courts10 Aug 2012Allowed

The Central Training Institute Civil Defence and Home Guards, Assam Panikhaiti, Guwahati-26 and The Principal, The Central Training Institute Civil Defence and Home Guards, Assam Panikhaiti, Guwahati-26 Vs National Boards Employees Union and Sri Dilip Nath

Gauhati High Court · (2012) 08 GAU CK 0080

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 74

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High Courts10 Aug 2012Dismissed

Pachim Nagaon Unnayan Samity Vs Smti. Usha Rani

Gauhati High Court · (2012) 08 GAU CK 0073

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(b)Criminal Procedure Code, 1973 (CrPC) — Section 100, 96Land Acquisition Act, 1894 — Section 11

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High Courts10 Aug 2012Allowed

Bhola Tanti Vs The State of Assam

Gauhati High Court · (2013) 1 GLD 70 : (2012) 5 GLT 307

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302

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High Courts10 Aug 2012

Panger Aonok Vs State of Meghalaya

Gauhati High Court · (2012) 4 GLT 1016

Prevention of Corruption Act, 1988 — Section 12, 12

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High Courts10 Aug 2012Allowed

Rekha Bayan Vs Oriental Insurance Company Ltd.

Gauhati High Court · (2013) 1 ACC 750

Motor Vehicles Act, 1988 — Section 173

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High Courts10 Aug 2012

Dwijendra Barman and Another Vs Principal Judge, Family Court and Others

Gauhati High Court · (2013) 3 GLT 304

Family Courts Act, 1984 — Section 23

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High Courts09 Aug 2012Dismissed

Sri Tarun Barua Vs State of Assam

Gauhati High Court · (2013) 1 GLT 548

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302

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High Courts09 Aug 2012

Shri Leiki Khandu (Goanbura) and Others Vs The State of Arunachal Pradesh and Others

Gauhati High Court · (2012) 08 GAU CK 0090

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High Courts09 Aug 2012

Anung Welly (Gamlin) Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2012) 5 GLT 451

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 169, 170, 173Penal Code, 1860 (IPC) — Section 468, 471

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High Courts09 Aug 2012Allowed

Indian Oil Corporation Ltd. Vs State of Assam and Others

Gauhati High Court · (2013) 60 VST 185

Assam General Sales Tax Act, 1993 — Section 19

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High Courts09 Aug 2012

Asha Agarwal and Another Vs Arbind and Co. (M/s.) and Others

Gauhati High Court · (2012) 5 GLT 645

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, 151Trade Marks Act, 1999 — Section 134, 135(2), 53

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High Courts09 Aug 2012

M/s Joram MPCS Ltd. Vs State of Arunachal Pradesh and Others

Gauhati High Court · AIR 2012 Guw 172

Constitution of India, 1950 — Article 226

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High Courts09 Aug 2012Allowed

Smt. Khwairakpam (O) Maniloibi Devi Vs State of Manipur and Others

Gauhati High Court · (2012) CriLJ 4381

Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 8, 8(1)Unlawful Activities (Prevention) Act, 1967 — Section 17, 20

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High Courts09 Aug 2012

Pronoy Mech @ Bhaya Vs State of Assam

Gauhati High Court · (2013) 1 GLD 1 : (2013) 1 GLT 704

Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 300, 302, 304, 326, 84

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High Courts09 Aug 2012

Gyani Singh Vs Union of India and Others

Gauhati High Court · (2013) 1 GLT 306

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High Courts09 Aug 2012Dismissed

Dipak Chowdhury and Others Vs State of Tripura

Gauhati High Court · (2013) 1 GLT 363

Constitution of India, 1950 — Article 309

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High Courts08 Aug 2012Dismissed

Subodh Chandra Routh (Deceased) By Lrs. Vs Management Monabari Tea Estate, Assam and Another

Gauhati High Court · (2012) 135 FLR 721 : (2013) 1 LLN 158 : (2013) LLR 86

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)Penal Code, 1860 (IPC) — Section 379, 420

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High Courts08 Aug 2012Dismissed

Sri Akla Orang Vs State of Assam

Gauhati High Court · (2012) 08 GAU CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302, 323

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High Courts08 Aug 2012Dismissed

Sri Raj Kumar Patra Vs The State of Assam.

Gauhati High Court · (2012) 08 GAU CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts08 Aug 2012

Sri Sunil Gore @ Sunil Gorh Vs The State of Assam

Gauhati High Court · (2012) CriLJ 4461 : (2013) 1 GLD 347 : (2012) 5 GLT 507

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357, 357AEvidence Act, 1872 — Section 164, 24, 25, 26Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

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