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Gauhati High Court judgments

24,891 judgments · page 470 of 1,245

High Courts29 Aug 2012Allowed

Tapash Sarkar Vs State of Tripura

Gauhati High Court · (2012) 5 GLT 678

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 164, 313Evidence Act, 1872 — Section 115, 157, 21, 24, 24Penal Code, 1860 (IPC) — Section 300, 302, 304
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High Courts28 Aug 2012Dismissed

Toko Lalin (ASM Talo) Vs The Deputy Commissioner, District Lower Subansiri, Ziro, Arunachal Pradesh, The District Election Officer, Ziro, Lower Subansiri District, Arunachal Pradesh, Padi Hinda, Vice-President, Arunachal Pradesh Congress Committee (APCC), Rajiv Gandhi Bhawan, F-Sector, Itanagar, Arunachal Pradesh and The State of Arunachal Pradesh

Gauhati High Court · (2012) 08 GAU CK 0097

Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 33, 47
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High Courts28 Aug 2012Dismissed

Anil Chakma Vs State of Tripura

Gauhati High Court · (2013) 1 GLD 353 : (2013) 1 GLD 278 : (2013) 2 GLT 1023 : (2012) 5 GLT 671

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts24 Aug 2012Dismissed

Manik Sarkar Vs State of Tripura

Gauhati High Court · (2013) 1 GLD 184 : (2012) 5 GLT 542

Criminal Procedure Code, 1973 (CrPC) — Section 13, 161Evidence Act, 1872 — Section 106, 32Penal Code, 1860 (IPC) — Section 302, 307, 326, 498A
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High Courts23 Aug 2012

Union of India and Others Vs Kripesh Chandra Roy

Gauhati High Court · (2012) 5 GLT 603 : (2013) LabIC 2983

Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 12, 18Constitution of India, 1950 — Article 141, 226, 31(2)Criminal Procedure Code, 1973 (CrPC) — Section 303, 304
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High Courts23 Aug 2012

Gour Acharjee and Others Vs State of Tripura

Gauhati High Court · (2013) 1 GLD 241 : (2013) 1 GLD 232 : (2012) 5 GLT 928

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 106, 112, 113, 114Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
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