High Courts04 Sept 2012
Santosh Ghatowar Vs State of Assam
Gauhati High Court · (2012) 4 GLT 937
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 469 of 1,245
High Courts04 Sept 2012
Rajen Tanti Vs State of Assam
Gauhati High Court · (2012) 4 GLT 1061
Criminal Procedure Code, 1973 — Section 357ACriminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 — Section 302
High Courts04 Sept 2012
Mezoma Village Council Vs The State of Nagland and Sechuma Village Council
Gauhati High Court · (2013) 3 GLT 406
Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts04 Sept 2012
Sri Haren Pator Vs The State of Assam
Gauhati High Court · (2012) 09 GAU CK 0062
Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Sept 2012
Sri Manuj Chutia Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 561 : (2012) 5 GLT 707
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 304I, 304II, 341Probation of Offenders Act, 1958 — Section 4, 5
High Courts04 Sept 2012Allowed
Mr. Rudy Medina Torres Vs State of Assam and Others
Gauhati High Court · (2013) 1 GLD 564
Constitution of India, 1950 — Article 25Foreigners Act, 1946 — Section 3, 3(2)(C)
High Courts03 Sept 2012
Padan Dhar and Others Vs State of Tripura
Gauhati High Court · (2012) 5 GLT 854
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 357(A)Penal Code, 1860 (IPC) — Section 302, 304, 323, 326, 34
High Courts03 Sept 2012Dismissed
Bijit Roy Vs Khokan Debnath
Gauhati High Court · (2013) 3 GLT 115
Constitution of India, 1950 — Article 227Enemy Property Act, 1968 — Section 18
High Courts03 Sept 2012Dismissed
Amir Uddin Barbhuyan and Safique Uddin @ Safiqur Presently lodged in the District Jail Hailakandi, PO-Hailakandi Vs The Government of Assam
Gauhati High Court · (2012) CriLJ 4693 : (2013) 1 GLD 492
Criminal Procedure Code, 1973 (CrPC) — Section 122, 360, 427, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Sept 2012Dismissed
State of Assam and others Vs Jyothy Laboratories Ltd.
Gauhati High Court · (2012) 55 VST 371
Assam Value Added Tax Act, 2003 — Section 105, 36
High Courts31 Aug 2012Dismissed
Kalpana Das Vs Assam Co-operative Apex Bank Ltd. and Others
Gauhati High Court · (2013) 1 GLD 572 : (2012) 5 GLT 824
High Courts31 Aug 2012Dismissed
Commissioner of Income Tax Vs Smt. Maya Rani Dey LR of Late Parthasarathi Dey
Gauhati High Court · (2012) 08 GAU CK 0102
Income Tax Act, 1961 — Section 132, 142(1), 143(3), 158BC, 158BD
High Courts31 Aug 2012
The State of Assam Vs Golbar Hussain and Others
Gauhati High Court · (2012) CriLJ 4649 : (2013) 2 GLD 246
Criminal Procedure Code, 1973 (CrPC) — Section 161, 357A, 370Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts31 Aug 2012Allowed
National Insurance Company Ltd. Vs Dil Bahadur Dorjee and Another
Gauhati High Court · (2012) 5 GLT 304
Motor Vehicles Act, 1988 — Section 140, 142
High Courts31 Aug 2012
Md. Sharfraj Khan Vs Union of India and Others
Gauhati High Court · (2013) 1 GLD 568 : (2013) LLR 176
High Courts30 Aug 2012Dismissed
Nikhil Ranjan Chakraborty and Others Vs Brajendra Tripura and Others
Gauhati High Court · (2012) 5 GLT 203
High Courts30 Aug 2012Allowed
Gani Miah and Others Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 311 : (2012) 5 GLT 690
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts30 Aug 2012
Jai Chemical Industries Vs State of Assam and Others
Gauhati High Court · (2013) 63 VST 202
Assam Value Added Tax Act, 2003 — Section 105, 2(30)
High Courts29 Aug 2012
Dhrubajit Kalita & Ors. Vs Union of India & Ors.
Gauhati High Court · (2012) 4 GLT 978
Constitution of India, 1950 — Article 226, 226
High Courts29 Aug 2012
Gegong Jijong Vs State of Arunachal Pradesh and Ors.
Gauhati High Court · (2013) 3 GLR 382