High Courts08 Aug 2012
Sri Rajen Tanti, Lahophiya Tea Estate, Jorhat Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 357APenal Code, 1860 (IPC) — Section 302, 304, 324, 326, 34
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 473 of 1,245
High Courts08 Aug 2012
Raja Das Vs The State of Assam
Gauhati High Court · (2012) 08 GAU CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts08 Aug 2012Dismissed
Sri Monai Tanti Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 302, 323, 326, 427, 447
High Courts07 Aug 2012Dismissed
Nandalal and Sons Tea Industries (P) Ltd. Vs The State of Assam and Another
Gauhati High Court · (2012) 08 GAU CK 0095
Constitution of India, 1950 — Article 38, 43Minimum Wages Act, 1948 — Section 11(2), 11(3), 2(b)(i)(ii), 2(h), 3(1)(b)
High Courts07 Aug 2012Dismissed
Hira Maji Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 2012
Shri. Patal Barua and Shri Budhi Baruah Vs The State of Assam
Gauhati High Court · (2012) 08 GAU CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Aug 2012Dismissed
Sourav Kanti Sarkar and Others Vs The State of Assam and Others
Gauhati High Court · (2013) 1 GLD 89
High Courts07 Aug 2012
Ranadhir Singha Vs Guwahati Metropolitan Deve Lopment Authority & Ors.
Gauhati High Court · (2012) 4 GLT 984
Constitution of India, 1950 — Article 226, 226
High Courts07 Aug 2012Allowed
Shri Alamo Lotha Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42, 55
High Courts07 Aug 2012Dismissed
Shri Alok LaL Vs The Union of India
Gauhati High Court · (2012) 08 GAU CK 0030
Administrative Tribunals Act, 1985 — Section 19
High Courts07 Aug 2012
Navin Ram, Ex Rifleman (GD) C/o. Commandant 22 Assam Rifles 99 APO Vs Union of India
Gauhati High Court · (2013) 1 GLD 336
Assam Rifles Act, 1941 — Section 63
High Courts06 Aug 2012Dismissed
Ramesh Bhuyan Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2012
Bogadhar Munda Vs State of Assam
Gauhati High Court · (2012) 08 GAU CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A)Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2012Dismissed
Sukul Majhi Vs The State of Assam
Gauhati High Court · (2012) 08 GAU CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2012Dismissed
M/s. Khirud Kumar Bordoloi and Others Vs The Oil and Natural Gas Corporation Ltd. and Others M/s. Zeeneel Construction and Maintenance Vs The Union of India and Others
Gauhati High Court · (2012) 08 GAU CK 0039
Constitution of India, 1950 — Article 14
High Courts04 Aug 2012
Bahar Miah (Md.) and Others Vs Manu Miah (Md.) and Others
Gauhati High Court · (2013) 3 GLT 90
Civil Procedure Code, 1908 (CPC) — Section 11, 152, 47Constitution of India, 1950 — Article 136Transfer of Property Act, 1882 — Section 52
High Courts04 Aug 2012Allowed
Rita Das and Others Vs Oriental Insurance Company Ltd. and Others
Gauhati High Court · (2013) ACJ 2044 : (2013) 1 GLT 346
Motor Vehicles Act, 1988 — Section 140, 158, 165, 166, 173
High Courts03 Aug 2012Allowed
The New India Assurance Co. Ltd. Vs Mrs. Uttara Phukan, Md. Abdul Hussain and Md. Mukibul Haque
Gauhati High Court · (2013) 2 ACC 312 : (2012) 5 GLT 129
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 173, 94, 95
High Courts03 Aug 2012Allowed
Shri Bharat Singh Panwar Vs Union of India and Others
Gauhati High Court · (2013) 1 GLD 300 : (2013) 2 GLT 1096
Constitution of India, 1950 — Article 226
High Courts03 Aug 2012
Tileswar Murari Vs The State of Assam
Gauhati High Court · (2012) 08 GAU CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 300, 302, 304