High Courts25 Sept 2026Allowed

Abhijit Kr. Baruah Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 5066

Code of Criminal Procedure, 1973-Sections 482, 401 and 197Indian Penal Code, 1980-Sections 120(B), 420, 379, 411, 166, 211, 241, 341, 342, 465 and 469Constitution of India-Article 356
High Courts24 Sept 2026Dismissed

Likha Rajnik Vs The State Of AP & Ors.

Gauhati High Court · (2026) 09 GAU CK 5341

Lotteries (Regulation) Act, 1998-Sections 3, 5Lotteries (Regulation) Rules, 2010Arunachal Pradesh Gambling (Prohibition) Act, 2012
High Courts24 Sept 2026Dismissed

Mekhya Paffa Vs The State Of AP & Anr.

Gauhati High Court · (2026) 09 GAU CK 5338

Indian Penal Code, 1860-Section 302, 84Code of Criminal Procedure, 1973-Section 374(2), 313Indian Evidence Act, 1872-Section 6, 106
High Courts24 Sept 2026

Mr. M.I. Khan & Anr. Vs The Union Of India & Ors.

Gauhati High Court · (2026) 09 GAU CK 5067

Constitution of India-Article 226, 21Passports Act, 1967-Section 2[d], 5, 5[1], 5[1A], 5[1B], 5[2], 5[2][b], 5[2][c], 5[3], 6, 6[1], 6[2], 6[2][a] to [i], 6[2][e], 6[2][f], 7, 8, 9, 10, 11, 12, 17, 22, 22[a]Indian Penal Code-Section 307, 34, 302
High Courts24 Sept 2026Dismissed

Kamal Hassan & Ors Vs The State Of Assam

Gauhati High Court · 2025 INSC 1417

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36 B, 22(c), 29, 52-A, 35, 54Bharatya Nagarik Suraksha Sanhita, 2023-Section 415(2)Code of Criminal Procedure, 1973-Section 313