High Courts07 Mar 2022Allowed
New India Assurance Co. Ltd Vs Babita Singh @ Singha And 6 Ors.
Gauhati High Court · (2022) 03 GAU CK 0023
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 122 of 1,342
High Courts07 Mar 2022Disposed Of
Prabhat Chandra Deka Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 03 GAU CK 0022
High Courts07 Mar 2022Allowed
Dr. Anjar Muhammad Tapadar Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 03 GAU CK 0014
Assam(Regulation Of Admission Into Post Graduate Degree And Diploma Courses) Rules, 2021 — Rule 4, 6
High Courts07 Mar 2022Partly Allowed
Oriental Insurance Co. Ltd Vs Md Moidul Islam And 5 Ors
Gauhati High Court · (2022) 03 GAU CK 0013
Motor Vehicles Act, 1988 — Section 149(2)(ii), 173
High Courts07 Mar 2022Partly Allowed
Lakhi Das And 3 Ors Vs M/S United India Insurance Co. Ltd. And Anr
Gauhati High Court · (2022) 03 GAU CK 0012
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Mar 2022Dismissed
Hritokesh Patgiri Vs Navin Hirania And 2 Ors
Gauhati High Court · (2022) 03 GAU CK 0011
Motor Vehicles Act, 1988 — Section 173
High Courts07 Mar 2022Allowed
Oriental Insurance Co. Ltd. Vs Dipankar Sarma And 3 Ors.
Gauhati High Court · (2022) 03 GAU CK 0010
Motor Vehicles Act, 1988 — Section 173
High Courts04 Mar 2022Dismissed
Amrit Kalita Vs Rajani Kanta Kalita And 6 Ors
Gauhati High Court · (2022) 03 GAU CK 0009
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 100(3), 109, 110, Order 41 Rule 11, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 103
High Courts04 Mar 2022Dismissed
Md. Nizamuddin Ahmed Vs On The Death Of Ahmed Hossain His Legal Heirs Habibul Nessa And 6 Ors
Gauhati High Court · (2022) 03 GAU CK 0008
Constitution Of India, 1950 — Article 136, 227Code Of Civil Procedure, 1908 — Section 21, 21(2), 115, Order 6 Rule 17Arbitration And Conciliation Act, 1996 — Section 5, 8, 11, 37(1)(a)
High Courts04 Mar 2022Allowed
Dhiren Tanti Vs State Of Assam And Anr
Gauhati High Court · (2022) 03 GAU CK 0007
Indian Penal Code, 1860 — Section 201, 302Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Mar 2022Disposed Of
Radha Ranjan Bowri Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 03 GAU CK 0006
High Courts03 Mar 2022Allowed
International Air Transport Association Vs Indrani Air Travels Pvt Ltd
Gauhati High Court · (2022) 03 GAU CK 0005
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, 151Arbitration And Conciliation Act, 1996 — Section 7, 8, 8(2)
High Courts03 Mar 2022Dismissed
Reliance General Insurance Co. Ltd Vs Parul Hazarika And 6 Ors
Gauhati High Court · (2022) 03 GAU CK 0004
Motor Vehicles Act, 1988 — Section 122, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts02 Mar 2022Dismissed
Momotaj Bibi Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0025
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 10, 24, 24(2), 101, 114(1), 114(2)General Clauses Act, 1897 — Section 6, 16, 17, 21Land Acquisition Act, 1894 — Section 11, 16, 48
High Courts02 Mar 2022Allowed
Paridhi Prisha Saikia Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 03 GAU CK 0024
Constitution Of India, 1950 — Article 14Transgender Persons (Protection Of Rights) Act, 2019 — Section 2(k)
High Courts02 Mar 2022Dismissed
Md. Zenaid Uddin Ahmed @ Md. Zunaid Uddin Ahmed Vs State Of Assam And Anr
Gauhati High Court · (2022) 03 GAU CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 366, 376
High Courts02 Mar 2022Allowed
Punjab National Bank Vs Bhaben Chandra Baishya And 4 Ors.
Gauhati High Court · (2022) 03 GAU CK 0002
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11(d)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(zd), 2(zf), 13, 13(1), 13(2), 13(4), 17, 18, 34
High Courts02 Mar 2022Dismissed
M/S Maruti Quality Products Pvt. Ltd Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0001
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 397, 401, 438, 482Indian Penal Code, 1860 — Section 120B, 379, 406, 411
High Courts28 Feb 2022Allowed
Bajaj Allianz General Insurance Co. Ltd Vs Kamini Devi And Ors
Gauhati High Court · (2022) 02 GAU CK 0063
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts28 Feb 2022Allowed
Sachindra Nath Misra Vs Krishna Kanta Handiqui State Open University And 2 Ors.
Gauhati High Court · (2022) 02 GAU CK 0062
Constitution Of India, 1950 — Article 226General Clauses Act, 1963 — Section 21