High Courts17 Mar 2022Allowed
Ram Krishna Laskar Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0045
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 121 of 1,342
High Courts17 Mar 2022Dismissed
Pankaj Bezbaruah Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 03 GAU CK 0035
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 31
High Courts17 Mar 2022Disposed Of
Jahurul Islam Laskarc Vs Baktar Hussain
Gauhati High Court · (2022) 03 GAU CK 0034
Assam Cooperative Societies Act, 2007 — Section 32, 33, 33(3), 39, 40, 40(4)(a), 42, 43(1), 43(2), 43(3), 43(4), 43(7), 49, 49(1), 49(2), 49(2)(e), 111Assam Cooperative Societies Act, 1949 — Section 32, 32(2),
High Courts17 Mar 2022
Bhagyalata Bora And 2 Ors Vs National Insurance Company Ltd
Gauhati High Court · (2022) 03 GAU CK 0033
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 14, 166
High Courts16 Mar 2022Dismissed
National Insurance Co. Ltd. Vs Deva Bala Baruah And 3 Ors
Gauhati High Court · (2022) 03 GAU CK 0032
Motor Vehicles Act, 1988 — Section 168
High Courts16 Mar 2022Partly Allowed
Md. Akhtarul Islam Laskar Vs M/S National Food Products And 5 Ors
Gauhati High Court · (2022) 03 GAU CK 0031
Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2022Allowed
Khargeswar Das Vs State Of Assam And 3 Ors.
Gauhati High Court · (2022) 03 GAU CK 0030
High Courts15 Mar 2022Dismissed
Alom Miah Vs State Of Assam And Anr
Gauhati High Court · (2022) 03 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 106
High Courts15 Mar 2022Allowed
Babul Saikia And 4 Ors Vs State Of Assam And Anr
Gauhati High Court · (2022) 03 GAU CK 0027
Indian Penal Code, 1860 — Section 34, 302, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 311, 313, 315Evidence Act, 1872 — Section 3, 8, 106
High Courts15 Mar 2022Disposed Of
Md. Monajir Ali Vs State Of Assam And 5 Ors.
Gauhati High Court · (2022) 03 GAU CK 0026
High Courts14 Mar 2022Dismissed
Saurav Jyoti Parasor Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0036
Constitution Of India, 1950 — Article 12, 14, 16, 16(4), 142, 162, 226, 309, 320, 320(1), 320(3)(a), 320(3)(b), 320(3)Assam Engineering [Public Works Department] Service Rules, 1978 — Section 2(a), 6, 18, 28Assam Panchayat And Rural Development Officers [Technical] Service Rules, 2015 — Rule 25
High Courts14 Mar 2022Allowed
Ranjan Pegu @ Rajani And Anr Vs State Of Assam And Anr
Gauhati High Court · (2022) 03 GAU CK 0029
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 302, 304BCode Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(b), 313(2), 313(4)
High Courts11 Mar 2022Dismissed
All Assam Elementary Teacher Educators' Association Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 03 GAU CK 0019
Constitution Of India, 1950 — Article 226, 309Assam State Council Of Educational Research And Training Service Rules, 2005 — Rule 12, 12(1), 29
High Courts10 Mar 2022Allowed
Sukharanjan Sill And Anr. Vs Union Of India And 7 Ors.
Gauhati High Court · (2022) 03 GAU CK 0020
National Council For Teacher Education Act, 1993 — Section 14, 14(1)National Council For Teacher Education Amendment Act, 2019 — Section 2
High Courts09 Mar 2022Dismissed
Hriday Borah Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0037
Constitution Of India, 1950 — Article 12, 14, 298Assam Minor Mineral Concession Rules, 2013 — Section 2(e), 37(1)Forest [Conservation] Act, 1980 — Section 2
High Courts09 Mar 2022Dismissed
Dr. Pranab Prasad Borah Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 03 GAU CK 0021
Constitution Of India, 1950 — Article 14
High Courts08 Mar 2022Dismissed
Fariz @ Farij Ali @ Farijul Hoque @ Farijal Hoque Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 03 GAU CK 0018
Citizenship Act, 1955 — Section 3(i)(a)Evidence Act, 1872 — Section 1, 3
High Courts08 Mar 2022Allowed
Dusyanta Sarma Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 03 GAU CK 0017
Indian Penal Code, 1860 — Section 34, 294, 323, 354, 448
High Courts08 Mar 2022Disposed Of
GO-2518 Shri M.L Agrawal Vs Union Of India And 3 Ors
Gauhati High Court · (2022) 03 GAU CK 0016
High Courts08 Mar 2022Dismissed
M/S Century Mercantile Private Limited Vs State Of Assam
Gauhati High Court · (2022) 03 GAU CK 0015
Code Of Civil Procedure, 1908 — Order 21 Rule 32Payment Of Wages Act, 1936 — Section 15, 15(1), 16, 17, 17AMinimum Wages Act, 1948 — Section 3(1)(a), 15, 15(1), 20, 20(1), 20(2), 24, 25