High Courts08 Dec 1960
James Edwin Badshah Vs State of Assam and Others
Gauhati High Court · AIR 1962 Guw 74 : (1963) 2 LLJ 3
Constitution of India, 1950 — Article 226, 309, 310, 311Government of India Act, 1935 — Section 241
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,205 of 1,245
High Courts08 Dec 1960
Deity Laipakhangba Khoubomba Vs Taorem Khomdonjao Singh
Gauhati High Court · AIR 1961 Manipur 52
Limitation Act, 1908 — Section 5, 5Succession Act, 1925 — Section 383, 383, 384, 384, 387
High Courts29 Nov 1960
Ramesh Ch. Choudhury Vs Mokheswar Khataniar
Gauhati High Court · AIR 1961 Guw 53 : (1961) CriLJ 464
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 493, 494, 495, 496
High Courts16 Nov 1960Allowed
Abdul Khaleque Vs The State of Assam and Another
Gauhati High Court · (1960) 11 GAU CK 0002
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 226, 227
High Courts31 Aug 1960
Tansukhrai Bodulal Vs Income Tax Officer and Others
Gauhati High Court · AIR 1961 Guw 35 : (1962) 46 ITR 325
High Courts31 Aug 1960
MESSRS. TANSUKHRAI BODULAL Vs Income Tax OFFICER, NOWGONG, AND OTHERS.
Gauhati High Court · AIR 1961 Guw 35 : (1962) 46 ITR 325
Constitution of India, 1950 — Article 14, 226
High Courts28 Aug 1960
Bengal United Tea Company Ltd. Vs Ram Labhaya and Others
Gauhati High Court · AIR 1962 Guw 30 : (1962) 2 LLJ 37
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 2, 33, 33A
High Courts20 Aug 1960
Mahammed Ismail Vs Tripura Administration
Gauhati High Court · (1961) CriLJ 156
Penal Code, 1860 (IPC) — Section 120B, 193, 467
High Courts19 Aug 1960
Manu Mian and Others Vs Union Territory of Tirpura
Gauhati High Court · (1964) CriLJ 72
Constitution of India, 1950 — Article 15
High Courts10 Aug 1960
Wahengbam Tomchou Singh and Others Vs Chingakham Amusna Singh
Gauhati High Court · AIR 1961 Guw 34 : (1961) CriLJ 352
Penal Code, 1860 (IPC) — Section 430
High Courts19 Jul 1960
Mahmmad Meah Vs Secretary to the Political Department of the Union Territory of Tripura and Another
Gauhati High Court · (1961) CriLJ 291
Foreigners Act, 1946 — Section 12, 3Penal Code, 1860 (IPC) — Section 226
High Courts18 Jul 1960
Anu Meah Vs The Tripura Administration
Gauhati High Court · (1961) CriLJ 160
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 1960
Thokchom Ningol Heisnam Ongbi Bhani Devi Vs H. Baruniton Singh and Another
Gauhati High Court · (1961) CriLJ 258
Hindu Marriage Act, 1955 — Section 17, 29Penal Code, 1860 (IPC) — Section 114, 494, 495
High Courts01 Jul 1960Allowed
Bhowrilal Mehesri and Others Vs State of Assam
Gauhati High Court · AIR 1961 Guw 64
Constitution of India, 1950 — Article 299, 300Contract Act, 1872 — Section 222, 223Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 3
High Courts22 Jun 1960
Madhu Sudhan Paul Vs Sunil Chandra Deb and Another
Gauhati High Court · (1961) CriLJ 441
Penal Code, 1860 (IPC) — Section 323, 342, 448
High Courts21 Jun 1960
Gopal Chandra Pal Vs Tripura Administration
Gauhati High Court · AIR 1961 Guw 8 : (1961) CriLJ 437
Penal Code, 1860 (IPC) — Section 161, 165A
High Courts10 Jun 1960
Hawaibam Meramacha Singh Vs Manipur Administration
Gauhati High Court · (1961) CriLJ 504
High Courts08 Jun 1960Dismissed
Gajendra Nath Sarma Vs Padma Kanta Chetia and Others
Gauhati High Court · (1960) 06 GAU CK 0007
Constitution of India, 1950 — Article 14, 19(2), 226Eastern Bengal and Assam Excise Act, 1910 — Section 15, 17, 25, 36, 36(1)Eastern Bengal and Assam Excise Rules, 1910 — Rule 178, 202, 218
High Courts01 Jun 1960
Naimuddin Sheikh Vs Janatulla Mondal and others
Gauhati High Court · AIR 1960 Guw 204
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jun 1960
Naimuddin Sheikh Vs Janatulla Mondal and Others
Gauhati High Court · AIR 1960 Guw 204
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1, Order 47 Rule 4, Order 47 Rule 7, 115