High Courts19 Apr 1961
The State Vs Abdul Mazid and Others
Gauhati High Court · (1961) CriLJ 458
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,203 of 1,245
High Courts19 Apr 1961
Assan Ulla Vs The State
Gauhati High Court · (1964) CriLJ 74
Passports Act, 1967 — Section 3, 4, 6
High Courts19 Apr 1961
Mahabir Prasad Garodia Vs The State of Assam
Gauhati High Court · AIR 1961 Guw 132 : (1961) CriLJ 457
Penal Code, 1860 (IPC) — Section 403, 411
High Courts18 Apr 1961
Hiranmoy Biswas Vs The State
Gauhati High Court · (1962) CriLJ 94
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Apr 1961Allowed
Mst. Rohila Kurmi Vs Temsu Kurmi
Gauhati High Court · AIR 1961 Guw 129
Succession Act, 1925 — Section 2, 63, 75, 8, 81
High Courts12 Apr 1961
Arambam Manikchand Singh and Others Vs The Manipur Administration
Gauhati High Court · (1962) CriLJ 615
Public Gambling Act, 1867 — Section 1, 13, 16, 3, 4
High Courts04 Apr 1961
The Management of Cinnamara Tea Estate Vs The Presiding Officer, Labour Court and Others
Gauhati High Court · (1961) 04 GAU CK 0012
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 31(1), 33
High Courts04 Apr 1961
Cinnamara Tea Estate Vs Labour Court
Gauhati High Court · (1962) 1 LLJ 21
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10, 2, 31, 33
High Courts04 Apr 1961
Kumud Chandra Das Vs Divisional Forest Officer and Others
Gauhati High Court · AIR 1961 Guw 123
Constitution of India, 1950 — Article 226
High Courts30 Mar 1961Allowed
Abdul Malik Vs Deputy Commissioner and Others
Gauhati High Court · (1961) 03 GAU CK 0010
Constitution of India, 1950 — Article 226Land and Revenue Regulation — Section 147, 151, 16
High Courts29 Mar 1961
Badshah Khan Vs Dist. Magistrate of Lakhimpur and Others
Gauhati High Court · (1961) CriLJ 195
Constitution of India, 1950 — Article 223, 226
High Courts28 Mar 1961
Tarapada and Others Vs The State
Gauhati High Court · (1961) CriLJ 198
Penal Code, 1860 (IPC) — Section 113, 304, 34
High Courts22 Mar 1961
Easih Mia and Another Vs Tripura Administration
Gauhati High Court · (1962) CriLJ 673
Criminal Procedure Code, 1898 (CrPC) — Section 10, 151, 167, 173, 190Passports Act, 1967 — Section 3, 4
High Courts21 Mar 1961
Raj Kumar Paul Vs Amar Chand Das and Others
Gauhati High Court · (1962) CriLJ 677
High Courts16 Mar 1961
Anuara Begum Vs Habil Mea
Gauhati High Court · (1962) CriLJ 159
Penal Code, 1860 (IPC) — Section 498
High Courts13 Mar 1961
Dova of Lungdai Vs The State
Gauhati High Court · (1961) CriLJ 459
Penal Code, 1860 (IPC) — Section 497
High Courts04 Mar 1961
Nandlal Agarwal and another Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1962) 46 ITR 22
Income Tax Act, 1961 — Section 23, 40, 41
High Courts23 Feb 1961
Tabarak Ali and Others Vs Mantaj Ali
Gauhati High Court · (1961) CriLJ 460
Penal Code, 1860 (IPC) — Section 324
High Courts17 Feb 1961
Shyama Charan Das Vs Tripura Administration
Gauhati High Court · (1961) CriLJ 564
Penal Code, 1860 (IPC) — Section 395
High Courts16 Feb 1961
Dhananjoy Sen and Mahesh Ch. Sen and Another Vs Smt. Chandra Bashi Sen
Gauhati High Court · (1961) CriLJ 435
Penal Code, 1860 (IPC) — Section 23, 24, 379