High Courts10 Feb 1961Dismissed
Dungarmall Agarwalla Vs Amiya Kumar Chattopadhya and Others
Gauhati High Court · (1961) 02 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21A Rule 11, Order 38 Rule 5
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,204 of 1,245
High Courts06 Feb 1961
Dibakar Talukdar and Others Vs The State
Gauhati High Court · AIR 1961 Guw 94 : (1961) CriLJ 64
Penal Code, 1860 (IPC) — Section 188
High Courts01 Feb 1961
Atum Lengmei and Another Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 7 : (1962) CriLJ 168
Penal Code, 1860 (IPC) — Section 342, 391, 395, 397, 71Probation of Offenders Act, 1958 — Section 13, 19, 3, 4, 6
High Courts27 Jan 1961Allowed
Rasunuddin Mia Vs Raisaheb Dr. Henn Chandra Das
Gauhati High Court · AIR 1961 Guw 124
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts27 Jan 1961
Laimayum Tonjou Singh Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 5 : (1962) CriLJ 49
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 109, 361, 363, 366
High Courts24 Jan 1961
Ningthoujam Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 23 : (1962) CriLJ 47
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 323, 326
High Courts20 Jan 1961
Gopal Das Sindhi and Others Vs State of Assam and Another
Gauhati High Court · (1961) CriLJ 39
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 147, 323, 342, 448
High Courts20 Jan 1961
Mst. Gigi Agarwallini and Another Vs Baleswar Tewari
Gauhati High Court · (1961) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, 157, 158
High Courts17 Jan 1961
Leimapokpam Guni Singh Vs Union Territory of Manipur
Gauhati High Court · AIR 1970 Guw 12 : (1962) CriLJ 173
Criminal Procedure Code, 1898 (CrPC) — Section 144, 342, 87
High Courts11 Jan 1961
Habijuddin and Others Vs The State
Gauhati High Court · (1961) CriLJ 569
Passports Act, 1967 — Section 4
High Courts05 Jan 1961
Abdul Latif Vs Union of India (UOI)
Gauhati High Court · (1961) 01 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, 115
High Courts04 Jan 1961Dismissed
Prankrishna Mistri Vs Haimabala Das and Others
Gauhati High Court · (1961) 01 GAU CK 0013
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), Order 21 Rule 35(2)Limitation Act, 1963 — Article 144
High Courts31 Dec 1960
Khomdram Ibomcha Singh Vs Manipur Administration
Gauhati High Court · (1961) CriLJ 502
Penal Code, 1860 (IPC) — Section 188
High Courts30 Dec 1960
Thangjam Irabot Singh Vs The State
Gauhati High Court · (1961) CriLJ 583
Penal Code, 1860 (IPC) — Section 143, 188Probation of Offenders Act, 1958 — Section 4, 6
High Courts23 Dec 1960Allowed
Ram Prasad Kanu and Another Vs Kripesh Kumar Chowdhury and Others
Gauhati High Court · (1960) 12 GAU CK 0006
High Courts21 Dec 1960
C.B. Sarma and Others Vs The State
Gauhati High Court · (1961) CriLJ 810
Industrial Disputes Act, 1947 — Section 22, 27
High Courts19 Dec 1960
Md. Monohar Khan Vs Tripura Administration
Gauhati High Court · AIR 1961 Guw 32 : (1961) CriLJ 288
Penal Code, 1860 (IPC) — Section 324
High Courts13 Dec 1960Allowed
Mahendralal Barooah Vs Ramprasad
Gauhati High Court · AIR 1961 Guw 80
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 164
High Courts09 Dec 1960Dismissed
Kshiroda Sundari Bhattacharyya Vs Bhupendra Mohan Deb and Others
Gauhati High Court · AIR 1961 Guw 70
Transfer of Property Act, 1882 — Section 108, 111(j), 114, 114A, 115
High Courts09 Dec 1960
Khwairakpara Hingthemjao Singh and Others Vs Loupu Kom and Others
Gauhati High Court · (1961) CriLJ 650
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144, 145, 147, 69