High Courts02 Sept 1981
Lachit Bordoloi Vs State of Assam and Another
Gauhati High Court · (1982) CriLJ 1042
Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 3
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,142 of 1,245
High Courts01 Sept 1981Dismissed
Bindeshwar Narayan Singh and Others Vs Managing Committee, Shri Sundarmal Hindi High School and Others
Gauhati High Court · AIR 1982 Guw 69
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 33Specific Relief Act, 1963 — Section 37
High Courts01 Sept 1981Allowed
Gandhamoyee Devi Vs Collector of Kamrup, Gauhati
Gauhati High Court · AIR 1982 Guw 63
Land Acquisition Act, 1894 — Section 11, 3, 54, 5A, 9
High Courts01 Sept 1981
Singh Brothers and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1982) 137 ITR 63
Income Tax Act, 1961 — Section 184, 184(1), 185, 185(2)
High Courts28 Aug 1981Dismissed
Akhil Chandra Bhowmik Vs Gurdit Singh and Another
Gauhati High Court · (1982) ACJ 115 : AIR 1982 Guw 92
Motor Vehicles Act, 1939 — Section 110, 110B
High Courts27 Aug 1981
Badshah Khan Vs Commissioner of Wealth-tax
Gauhati High Court · (1982) 135 ITR 793
Wealth Tax Act, 1957 — Section 18(1)
High Courts21 Aug 1981Dismissed
Abhoy Charan Nath Mazumdar Vs Smt. Raimya Devi and Others
Gauhati High Court · AIR 1982 Guw 94
Succession Act, 1925 — Section 124, 59
High Courts19 Aug 1981
Commissioner of Income Tax Vs Basanta Kumar Agarwalla and Another
Gauhati High Court · (1981) 25 CTR 117 : (1983) 140 ITR 418
Income Tax Act, 1961 — Section 256(1), 256(2), 259, 260, 64(1)
High Courts19 Aug 1981
State of Assam and Others Vs Naresh Chandra Das and Another
Gauhati High Court · AIR 1983 Guw 24
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 225, 372, 372(1)Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 2
High Courts18 Aug 1981Allowed
Ranjit Kumar Bose Vs State of Assam and Others
Gauhati High Court · (1981) 1 GLR 193
Assam Cinemas (Regulation) Rules, 1960 — Rule 23, 69Constitution of India, 1950 — Article 226
High Courts12 Aug 1981Dismissed
Fesoph Marak Vs District Council and Others
Gauhati High Court · (1981) 1 GLR 297
Mikir Hills District (Land and Revenue) Act, 1953 — Section 3
High Courts12 Aug 1981Dismissed
Gopal Ch. Kalita Vs Chiddi Sau
Gauhati High Court · AIR 1982 Guw 61
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A(2)
High Courts07 Aug 1981Dismissed
Sri. Pachan Khataniar and Others Vs Morigaon Mahakuma Parishad
Gauhati High Court · (1981) 1 GLR 209
Assam Panchayati Raj Act, 1972 — Section 138, 138(1), 138(2)Constitution of India, 1950 — Article 226
High Courts07 Aug 1981
The State of Manipur Vs S. Ngulsing Guite
Gauhati High Court · (1982) CriLJ 897
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482
High Courts04 Aug 1981
Ramendra Narayan Singha Choudhury (deceased by L. Rs.) and Others Vs State of Assam
Gauhati High Court · AIR 1982 Guw 48
Assam State Acquisition of Zamindari Act, 1951 — Section 4, 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1963 — Article 113, 30
High Courts03 Aug 1981Dismissed
Mahananda Sharma Medhi Vs Ghana Kanta Pathak and Others
Gauhati High Court · (1981) 1 GLR 310
Assam Land and Revenue Regulation, 1886 — Section 81Constitution of India, 1950 — Article 226Assam Board of Revenue Act, 1962 — Section 17(3), 7, 7(1)
High Courts09 Jul 1981
Sardar Joginder Singh Vs Commissioner of Wealth-tax
Gauhati High Court · (1982) 134 ITR 636
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts09 Jul 1981
Ka Dymmiew Silty Giri Vs U. Moonly Passah
Gauhati High Court · AIR 1982 Guw 74
Divorce Act, 1869 — Section 10, 14
High Courts09 Jul 1981
Sardar Kartar Singh Vs Commissioner of Wealth-tax and Others
Gauhati High Court · (1982) 30 CTR 128 : (1982) 135 ITR 379
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts09 Jul 1981Allowed
Sardar Joginder Singh Vs Commissioner of Wealth Tax
Gauhati High Court · (1981) 7 TAXMAN 320
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 14, 14(1), 18(1)(a), 18(2A), 18B