COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 1,143 of 1,245

High Courts08 Jul 1981Dismissed

Md. Sher Ali Vs Assam Board of Revenue and Others

Gauhati High Court · (1981) 1 GLR 283

Assam Land and Revenue Regulation, 1886 — Section 61, 72(4), 75, 79, 80Audi Alteram Partem Rule — Rule 135, 136AConstitution of India, 1950 — Article 226

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High Courts07 Jul 1981Dismissed

Hav. Dengzirliana Vs Lalthankimi and Others

Gauhati High Court · AIR 1982 Guw 53

Constitution of India, 1950 — Article 227

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High Courts01 Jul 1981

Madhab Ch. Chakraborty Vs State of Assam and Another

Gauhati High Court · (1982) CriLJ 1049

National Security Act, 1980 — Section 3

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High Courts15 Jun 1981Allowed

Sri Gunabhi Ram Baisya Vs Sri Sachindra Nath Baisya and Others

Gauhati High Court · (1981) 1 GLR 148

Civil Procedure Code Amendment Act, 1976 — Section 141Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 115, 151

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High Courts08 Jun 1981Dismissed

Bhagawat Sawrup Gupta Vs Commissioner of Taxes and Others

Gauhati High Court · (1983) 52 STC 368

Constitution of India, 1950 — Article 19, 226, 301, 302, 303

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High Courts05 Jun 1981

Commissioner of Income Tax Vs R.D. Sharma

Gauhati High Court · (1983) 140 ITR 423

Income Tax Act, 1961 — Section 64Partnership Act, 1932 — Section 2(23)

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High Courts01 Jun 1981

Chauna Orang Vs The State of Assam

Gauhati High Court · (1981) CriLJ 1661

Penal Code, 1860 (IPC) — Section 302

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High Courts29 May 1981Dismissed

Aurora Cinema and Another Vs The State of Assam and Others

Gauhati High Court · (1981) 1 GLR 315

Assam Municipal Act, 1956 — Section 230, 301(1), 320, 68(1), 68(2)Constitution of India, 1950 — Article 14, 162, 19, 226, 309

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High Courts28 May 1981Allowed

Omega Advertising Agency Vs The State Electricity Board and Others

Gauhati High Court · AIR 1982 Guw 37

Constitution of India, 1950 — Article 12, 14Electricity (Supply) Act, 1948 — Section 18, 5Evidence Act, 1872 — Section 115

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High Courts22 May 1981

Mudhan Payeng Vs State of Assam

Gauhati High Court · (1982) CriLJ 241

Penal Code, 1860 (IPC) — Section 302, 325, 34

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High Courts22 May 1981Allowed

Rabindradhar Barua and Others Vs Collector of Kamrup

Gauhati High Court · AIR 1982 Guw 17

Land Acquisition Act, 1894 — Section 23

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High Courts21 May 1981

Ramlal Lohar Vs The State of Assam

Gauhati High Court · (1981) CriLJ 1734

Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 302

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High Courts21 May 1981Allowed

Dinabandhu Deva Bhagawati Vs Nirada Bala Devi and Others

Gauhati High Court · AIR 1982 Guw 42

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 23 Rule 1

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High Courts20 May 1981Allowed

Union of India (UOI) Vs Mrs. Marcia E. Dutta

Gauhati High Court · AIR 1982 Guw 4

Motor Vehicles Act, 1939 — Section 110B, 116

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High Courts20 May 1981

Mahendra Kalita and Others Vs District Magistrate and Others

Gauhati High Court · (1981) CriLJ 1885

National Security Act, 1980 — Section 3

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High Courts08 May 1981Allowed

Ram Bilash Goel Vs The Management of Lakwa Tea Estate and Another

Gauhati High Court · (1981) 1 GLR 168

Assam Plantation Labour Rules, 1956 — Rule 73Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 59

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High Courts06 May 1981Allowed

Abdul Latif Vs Akil Zaman

Gauhati High Court · AIR 1982 Guw 22

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 148, 151

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High Courts27 Apr 1981Allowed

M.C. Pegu and Others Vs The Dy. Secy. to the Govt. of Assam

Gauhati High Court · (1981) 1 GLR 46

Assam Panchayati Raj (Financial) Rules, 1974 — Rule 11, 12, 13, 14, 15Assam Panchayati Raj Act, 1972 — Section 135, 136, 238(1), 67(2)Constitution of India, 1950 — Article 226, 356

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High Courts24 Apr 1981Allowed

Mustt. Peshu Bewa and Others Vs The Assam Board of Revenue and Others

Gauhati High Court · (1981) 1 GLR 184

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High Courts23 Apr 1981

Kumar Sunilal Deb Vs The State of Assam

Gauhati High Court · (1981) 1 GLR 120

Criminal Procedure Code, 1973 (CrPC) — Section 334, 335Evidence Act, 1872 — Section 101, 105, 106, 4Penal Code, 1860 (IPC) — Section 299, 302, 6, 84

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