High Courts04 Dec 1981Dismissed
Jayshree Tea and Industries Ltd. Vs Rupeswar Gogoi and Another
Gauhati High Court · (1982) 1 GLR 107
Penal Code, 1860 (IPC) — Section 379, 441, 448
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,140 of 1,245
High Courts03 Dec 1981Allowed
Sri Tara Chand Barman Vs Sri Priya Nath Barman and Others
Gauhati High Court · (1982) 1 GLR 128
Assam Rural Indebtedness Relief Act, 1975 — Section 10(3), 6(1)
High Courts03 Dec 1981Dismissed
Shri Lilaram Hazarika Vs The Assistant Registrar of Co-operative Societies Ors.
Gauhati High Court · (1982) 1 GLR 57
Assam Co-operative Societies Act, 1949 — Section 15(3), 15(3)(a)
High Courts03 Dec 1981Allowed
Barpeta Road Fish Marketing Society Ltd. and Shri Suchen Chandra Barman Vs The Assam Board of Revenue and Others
Gauhati High Court · (1982) 1 GLR 139
High Courts02 Dec 1981
Daya Ram Basumatary Vs The State of Assam and Others
Gauhati High Court · (1981) 1 GLR 334
Assam Sale of Forest Produce Coupes and Mahals Act, 1977 — Section 21(3)Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 21, 21(1), 21(2), 21(3)Constitution of India, 1950 — Article 14
High Courts01 Dec 1981Allowed
Hari Gopal Agarwalla Vs Hari Prasad Doshi @ Bachu Bhai
Gauhati High Court · (1982) 1 GLR 117
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 116
High Courts27 Nov 1981Allowed
Mafijuddin Bhuyan Vs The State of Assam and Others
Gauhati High Court · (1982) 1 GLR 15
Assam Land and Revenue Regulation, 1886 — Rule 115(A)Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 1981Allowed
Ranadhir Dutta Vs The State of Assam and Others
Gauhati High Court · (1982) 1 GLR 208
High Courts24 Nov 1981
Girija Prasad Pandey & Ors. Vs Jayanta Kumar Das & Ors.
Gauhati High Court · (1982) 1 GLR 135
Assam Panchayati Raj Act, 1972 — Section 151, 151, 25, 25
High Courts23 Nov 1981
Phaikalkhama Vs Laibata & Another
Gauhati High Court · (1982) 1 GLR 1
Mizo District (Transfer of Land) Act, 1963 — Section 3, 3
High Courts18 Nov 1981
Sri Kiran Chandra Goswami Vs The State of Assam
Gauhati High Court · (1982) 1 GLR 385
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 408, 468
High Courts09 Nov 1981Dismissed
Kalipada Bhowmik Vs Biswanath Prasad Kundu and Others
Gauhati High Court · (1982) 1 GLR 196
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 18, 2(2)
High Courts09 Nov 1981
Peleilie Peter Angami Vs State of Nagaland
Gauhati High Court · (1982) CriLJ 1058
Penal Code, 1860 (IPC) — Section 409
High Courts05 Nov 1981
Dilip Rajkhowa Vs The State of Assam and Another
Gauhati High Court · (1982) 1 GLR 230
High Courts04 Nov 1981
Gift House, NFW Market, Dimapur Town and Anr. Vs Mohanlal Mundra and Anr.
Gauhati High Court · (1982) 1 GLR 13
Civil Procedure Code, 1908 — Section 24Civil Procedure Code, 1908 (CPC) — Section 24
High Courts01 Oct 1981
Commissioner of Income Tax Vs Satyanarayan Sikaria, HUF
Gauhati High Court · (1982) 10 TAXMAN 310
Income Tax Act, 1961 — Section 153, 153(3), 153(3)(ii), 171(1), 256(1)
High Courts01 Oct 1981
Commissioner of Income Tax Vs Satyanarayan Sikaria
Gauhati High Court · (1982) 27 CTR 163 : (1983) 140 ITR 624
Income Tax Act, 1961 — Section 153(3), 256(1), 256(2), 260, 260(1)
High Courts01 Oct 1981
Commissioner of Wealth Tax Vs Gangadhar Sikaria
Gauhati High Court · (1982) 27 CTR 158 : (1983) 140 ITR 617
Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 27, 27(1), 27(3)
High Courts30 Sept 1981
South East Bus Association and Another Vs The State of Assam and Others
Gauhati High Court · (1981) 1 GLR 305
Constitution of India, 1950 — Article 226, 226(3)
High Courts25 Sept 1981
Ka Oldphimai Mukhim Vs The District Council Jaintia Hills, Autonomous District Jowai and Others
Gauhati High Court · AIR 1983 Guw 1
Constitution of India, 1950 — Article 226, 300A