High Courts25 Jan 1982Allowed
Maulana Ayub Ali Barbhuyia Vs The State of Assam and Others
Gauhati High Court · (1982) 1 GLR 250
Rice Milling Industry (Regulation) Act, 1958 — Section 5, 5(4), 6, 7
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,139 of 1,245
High Courts25 Jan 1982Allowed
Rakesh Chandra Das (deceased by LR) and Others Vs Khan Bahadur Abdul Majid Choudhury (deceased by LR) and Others
Gauhati High Court · AIR 1982 Guw 82
High Courts20 Jan 1982
Dinabandhu Choudhury and Vs State of Assam and Another
Gauhati High Court · (1982) CriLJ 1809
Constitution of India, 1950 — Article 21, 22National Security Act, 1980 — Section 3
High Courts20 Jan 1982Allowed
Bhadreswar Boro Vs Presiding Officer, S.T.A. Tribunal and Another
Gauhati High Court · AIR 1982 Guw 86
Motor Vehicles Act, 1939 — Section 64
High Courts20 Jan 1982Allowed
Atul Krishna Banik Vs Ambika Charan Dey and Another
Gauhati High Court · (1982) 1 GLR 264
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jan 1982
Ranadhir Nath & Ors. Vs Nihar Ranjan Nath and Ors.
Gauhati High Court · (1982) 1 GLR 157
Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jan 1982Allowed
Deputy Commissioner of Kamrup Vs Arun Sankar Bhaduri
Gauhati High Court · (1983) 1 GLR 172
Constitution of India, 1950 — Article 31(2)General Clauses Act, 1897 — Section 3(26)Registration Act, 1908 — Section 2(6)
High Courts05 Jan 1982
The State of Assam Vs Suprabhat Bhadra and Others
Gauhati High Court · (1982) CriLJ 1672
Commissions of Inquiry Act, 1952 — Section 6, 8BCriminal Procedure Code, 1973 (CrPC) — Section 395Evidence Act, 1872 — Section 145
High Courts04 Jan 1982
Sahamat Ali and Others Vs State of Assam
Gauhati High Court · (1982) CriLJ 1789
Penal Code, 1860 (IPC) — Section 141, 142, 148, 149, 302
High Courts01 Jan 1982
M.P.Jatia & Others Vs State Bank of India and Others
Gauhati High Court · (1982) 1 GLR 165
Civil Procedure Code, 1908 — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Dec 1981Allowed
Harendra Kr. Bharali Vs District Magistrate and Others
Gauhati High Court · (1982) 1 GLR 226
Criminal Procedure Code, 1973 (CrPC) — Section 144Essential Services Maintenance (Assam) Act, 1980 — Section 5, 6
High Courts21 Dec 1981Allowed
Bikram Hazarika Vs University of Gauhati and Others
Gauhati High Court · (1982) 1 GLR 104
Constitution of India, 1950 — Article 226
High Courts15 Dec 1981
Charan Singh Vs State of Assam
Gauhati High Court · (1982) 1 GLR 111
Assam Food Grains (Licensing and Control) Order, 1961 — Clause 16, Clause 16, Clause 3, Clause 3Essential Commodities Act, 1955 — Section 7, 7, 7(a)(i)(ii), 7(a)(i)(ii)
High Courts15 Dec 1981Allowed
Adiram Sarma Vs Deokinandan Agarwalla
Gauhati High Court · AIR 1982 Guw 80
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Dec 1981Allowed
Smt. Anima Devi Vs Secy Regional Transport Authority and Others
Gauhati High Court · (1982) 1 GLR 77
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 60, 64
High Courts11 Dec 1981Allowed
Bilashiram and Sons Vs Mahendra Chandra Dutta
Gauhati High Court · (1981) 1 GLR 322
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 4 Rule 1, Order 41 Rule 27, Order 6 Rule 14, Order 6 Rule 15Partnership Act, 1932 — Section 68(2)
High Courts11 Dec 1981Allowed
Riaz Ali Barbhuiya and Others Vs Moinul Haque Barbhuiya
Gauhati High Court · (1982) 1 GLR 248
Criminal Procedure Code, 1973 (CrPC) — Section 179, 200Penal Code, 1860 (IPC) — Section 332, 350, 379, 380
High Courts11 Dec 1981
M. Jitendra Singh Vs State of Manipur and Others
Gauhati High Court · (1982) CriLJ 1508
Constitution of India, 1950 — Article 22
High Courts08 Dec 1981Dismissed
Ajit Bank Vs The State of Assam
Gauhati High Court · (1982) 1 GLR 222
Assam Games and Betting Act, 1970 — Section 18, 19
High Courts07 Dec 1981Allowed
Gulap Chand Jain Vs 3(HN) BN, Assam Rifles represented by the Commandant
Gauhati High Court · (1982) 1 GLR 75