High Courts09 May 2024Allowed
Md. Shahjahan Ali Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 05 GAU CK 0073
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 14
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 9 of 23
High Courts09 May 2024Disposed Of
Santanu Das And 2 Ors. Vs Kalpana Hazarika And 3 Ors
Gauhati High Court · (2024) 05 GAU CK 0072
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, Order 9 Rule 13, Order 5 Rule 17Limitation Act, 1963 — Section 5
High Courts09 May 2024Disposed Of
Dr. Dibyajyoti Mahanta Vs Krishna Kanta Handiqui State Open University And 2 Ors.
Gauhati High Court · (2024) 05 GAU CK 0071
Krishna Kanta Handiqui State Open University Act, 2005 — Section 22, 22(1), 23(1)(d)
High Courts09 May 2024Dismissed
Manash Pratim Rajkonwar Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 05 GAU CK 0070
Constitution Of India, 1950 — Article 226
High Courts09 May 2024
Dipak Gogoi Vs State Of Assam And Anr
Gauhati High Court · (2024) 05 GAU CK 0069
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 376(2)(g)Evidence Act, 1872 — Section 106
High Courts08 May 2024Allowed
Rajani Choudhury And 2 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 05 GAU CK 0031
High Courts08 May 2024Allowed
Damayanti Bora Vs Neelamani Bora And Ors.
Gauhati High Court · (2024) 05 GAU CK 0030
Indian Succession Act, 1925 — Section 63, 299Evidence Act, 1872 — Section 68
High Courts08 May 2024Dismissed
Nur Mohal Begum Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0029
Constitution Of India, 1950 — Article 32, 226
High Courts08 May 2024Dismissed
Pradip Kumar Dev Mahanta Vs State Of Assam And 8 Ors
Gauhati High Court · (2024) 05 GAU CK 0028
Constitution Of India, 1950 — Article 226
High Courts08 May 2024Dismissed
Bidyut Kumar Deb Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0027
High Courts08 May 2024Dismissed
Sirajul Islam Vs Firoza Begum And 4 Ors.
Gauhati High Court · (2024) 05 GAU CK 0026
Code of Civil Procedure, 1908 — Section 151
High Courts08 May 2024Dismissed
Anjan Kr Dey And Anr Vs Jayanti Dey And Ors
Gauhati High Court · (2024) 05 GAU CK 0025
Limitation Act, 1963 — Article 65Code of Civil Procedure, 1908 — Section 100(4), Order 41 Rule 11, Order 41 Rule 31
High Courts06 May 2024
Ashimara Housing Private Ltd Vs Neha Saraf
Gauhati High Court · (2024) 05 GAU CK 0084
Indian Penal Code, 1860 — Section 384, 406, 420Code Of Criminal Procedure, 1973 — Section 190, 190(1)(a), 200, 202, 204, 482
High Courts06 May 2024Allowed
Anil Basumatary Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0083
Indian Penal Code, 1860 — Section 34, 302, 304ICode Of Criminal Procedure, 1973 — Section 161, 313
High Courts06 May 2024Allowed
Baba @ Khumtai Borah Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0082
Indian Penal Code, 1860 — Section 302, 304II, 307, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts06 May 2024Partly Allowed
Digamoni Das Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0081
Indian Penal Code, 1860 — Section 300, 307, 326, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts06 May 2024Dismissed
Subidita Nath Vs Indian Oil Corporation Ltd. And 5 Ors.
Gauhati High Court · (2024) 05 GAU CK 0080
Registration Act, 1908 — Section 33
High Courts06 May 2024Dismissed
Nisar Ahmed Vs Assam Fisheries Development Corporation Ltd.
Gauhati High Court · (2024) 05 GAU CK 0079
Constitution Of India, 1950 — Article 12, 14Assam Fisheries Rules, 1953 — Rule 8, 8(c)(ii), 12
High Courts06 May 2024Disposed Of
Arati Rani Mazumder Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0078
Constitution Of India, 1950 — Article 14, 300Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 5(3)
High Courts06 May 2024Dismissed
Minakshi Das Vs Board Of Secondary Education, Assam And 3 Ors
Gauhati High Court · (2024) 05 GAU CK 0077
Constitution Of India, 1950 — Article 14, 226