High Courts14 May 2024Disposed Of
Prafulla Govinda Baruah Vs State Of Assam And Anr
Gauhati High Court · (2024) 05 GAU CK 0011
Constitution Of India, 1950 — Article 14, 226Maharashtra Court Fees Act, 1959 — Section 29(1)
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 8 of 23
High Courts14 May 2024Dismissed
Nilendu Vs Assam Gramin Vikash Bank And 3 Ors
Gauhati High Court · (2024) 05 GAU CK 0010
High Courts14 May 2024
Abdul Haque @ Abdul Hussain Khan And Anr. Vs State Of Assam And Anr
Gauhati High Court · (2024) 05 GAU CK 0004
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 161, 162, 313, 391Evidence Act, 1872 — Section 113B, 145
High Courts14 May 2024Allowed
Md. Noor Hussain @ Kareng @ Nur Hussain
Gauhati High Court · (2024) 05 GAU CK 0003
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(b)Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 374Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 6, 8, 10, 18, 29, 34(1), 34(2)
High Courts14 May 2024Disposed Of
Union Of India Vs Kshitish Chandra Karmakar
Gauhati High Court · (2024) 05 GAU CK 0002
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 18
High Courts14 May 2024Dismissed
Nilendu Dutta Vs Assam Gramin Vikash Bank And 3 Ors
Gauhati High Court · (2024) 05 GAU CK 0001
High Courts13 May 2024Disposed Of
No. 971420374 Constable/GD Sri Santosh Kumar Vs Union Of India
Gauhati High Court · (2024) 05 GAU CK 0021
Constitution Of India, 1950 — Article 34, 136, 226Central Reserve Police Force Rules, 1955 — Rule 27, 29, 31Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts13 May 2024
Mitalee Kashyap Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0020
High Courts13 May 2024Allowed
On The Death Of Anirban Roy Vs Olympia Roy
Gauhati High Court · (2024) 05 GAU CK 0019
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts13 May 2024Allowed
Ranjan Nath Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0018
AssamServices(Pension) Rules, 1969 — Rule 31Assam Panchayat Employees (Provincialisation) Act, 1999 — Section 2, 3, 4
High Courts13 May 2024Dismissed
Samsun Nehar Vs State Of Assam And 4 Ors.
Gauhati High Court · (2024) 05 GAU CK 0017
Constitution Of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1
High Courts13 May 2024Allowed
Md. Zanab Khan Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0016
Wild Life (Protection) Act, 1972 — Section 2, 2(1), 2(5), 2(16), 2(36), 2(37), 9, 11, 12, 29(1), 35(6), 39, 39(1), 40, 40(2), 40(2A), 43, 44(2), 48, 48(A), 49, 49(B), 50, 51, 51(1)Code Of Criminal Procedure, 1973 — Section 207, 313
High Courts13 May 2024Dismissed
Mahesh Munda Vs State Of Assam
Gauhati High Court · (2024) 05 GAU CK 0015
Indian Penal Code, 1860 — Section 300, 302, 304II, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts10 May 2024
Mahammad Ali And Anr Vs Mojibar Rahman And 9 Ors.
Gauhati High Court · (2024) 05 GAU CK 0068
Code of Civil Procedure, 1908 — Order 39 Rule 7
High Courts10 May 2024Dismissed
National Insurance Co Ltd Vs Jadu Gogoi And Anr
Gauhati High Court · (2024) 05 GAU CK 0067
Workmen�s Compensation Act, 1923 — Section 30Motor Vehicles Act, 1988 — Section 146, 147, 149
High Courts10 May 2024Dismissed
Gunajit Nath Vs State Of Assam And 3 Ors.
Gauhati High Court · (2024) 05 GAU CK 0066
Constitution Of India, 1950 — Article 21, 32, 215, 226, 309Code of Civil Procedure, 1908 — Section 80, 114, Order 47 Rule 1
High Courts10 May 2024Allowed
Don Bosco College And Anr. Vs Union Of India And 4 Ors.
Gauhati High Court · (2024) 05 GAU CK 0065
Railways Act, 1989 — Section 16, 18, 19
High Courts10 May 2024Dismissed
Sunil Kumar Modak Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0064
Constitution Of India, 1950 — Article 226
High Courts09 May 2024Allowed
Gopal Ghosh Vs Surajit Gope
Gauhati High Court · (2024) 05 GAU CK 0075
Code of Civil Procedure, 1908 — Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 98(1), Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 106
High Courts09 May 2024Disposed Of
Welfare Association Of Retired Ongcians And Anr Vs Union Of India And 2 Ors
Gauhati High Court · (2024) 05 GAU CK 0074