High Courts11 Feb 2021Allowed
Robijul Alam Laskar @ Rabijul Haque Laskar Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0044
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 40 of 43
High Courts11 Feb 2021Dismissed
Utpal Gohain Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 161, 173, 239, 240, 482Indian Penal Code, 1860 — Section 380, 448, 453
High Courts11 Feb 2021Disposed Off
M/S Geramari Gaon Panchayat Meen Samabay Samity Ltd Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 02 GAU CK 0014
Assam Fishery Rules, 1953 — Rule 42
High Courts10 Feb 2021Disposed Off
Amri Karbi Development Society And Ors Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0043
Delimitation Act, 2002 — Section 48
High Courts10 Feb 2021Dismissed
Anan Nayak @ Papu Nayak Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0018
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts10 Feb 2021Dismissed
Debabrata Saikia Vs Honble Speaker, Assam Legislative Assembly And 3 Ors
Gauhati High Court · (2021) 02 GAU CK 0016
Salary And Allowances Of The Leader Of Opposition In The Assam Legislative Assembly Act, 1978 — Section 2Representation Of the People Act, 1951 — Section 29A, 52Conduct Of Elections Rules, 1961 — Rule 5, 10
High Courts10 Feb 2021Disposed Off
Gs 170929y, Sfwala Ranjit Singh Vs Union Of India And 7 Ors
Gauhati High Court · (2021) 02 GAU CK 0011
Army Act, 1950 — Section 63
High Courts09 Feb 2021Disposed Off
Md. Aminur Rahman Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0020
Indian Penal Code, 1860 — Section 498(A), 489(A)(a)Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts09 Feb 2021Partly Allowed
Radharaman Bhowmik Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0019
Indian Penal Code, 1860 — Section 302, 304, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 300, 313, 313(4)
High Courts08 Feb 2021Disposed Off
Prasenjit Sarkar Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 314, 315, 325, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts08 Feb 2021Dismissed
Ram Sevak Kurmi Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0021
Assam Ministerial Districts Establishment Service Rules 1967 — Rule 11(ii), 11(iii)Constitution Of India, 1950 — Article 226
High Courts05 Feb 2021Disposed Off
Sushil Chandra Seal And Anr Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 02 GAU CK 0033
Constitution Of India, 1950 — Article 226
High Courts05 Feb 2021Dismissed
Assam Fisheries Development Corporation Ltd And Anr Vs Nihar Ranjan Hazarika And Ors
Gauhati High Court · (2021) 02 GAU CK 0031
Assam Fishery Rule 1953 — Rule 8(c)(ii), 12
High Courts05 Feb 2021Dismissed
Bhaskarjit Phukan @ Swagaditya Phukan And Anr Vs National Investigation Agency
Gauhati High Court · (2021) 02 GAU CK 0027
National Investigation Agency Act, 2008 — Section 6(6), 8, 21Indian Penal Code, 1860 — Section 120B, 121, 121A, 143, 147, 148, 149, 153A, 153B, 307, 326, 333, 336, 353, 427Unlawful Activities (Prevention) Act, 1967 — Section 13, 15, 15(1)(a), 16, 17, 18, 20, 38, 39, 40, 41D(5), 43, 43(D), 43D(5)
High Courts05 Feb 2021Dismissed
Rsvcpl Akg Jv Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 02 GAU CK 0023
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts05 Feb 2021Disposed Off
Mira Rani Sarkar Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 02 GAU CK 0017
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2021Partly Allowed
Dharani Dhar Das Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0035
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Feb 2021Dismissed
Management Of Godrej Consumer Products Ltd. Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0026
Industrial Disputes Act, 1947 — Section 2(s), 10, 25(N)(1), 25(N)(3), 25(N)(9)Sales Promotion Employees (Conditions Of Service) Act, 1976 — Section 2(a), 2(d), 6Constitution Of India, 1950 — Article 254
High Courts03 Feb 2021Allowed
National Hydro Electric Power Corporation Ltd. Vs National Commission For Scheduled Tribes And Anr
Gauhati High Court · (2021) 02 GAU CK 0037
Constitution (Sixty-fifth Amendment) Act, 1990 — Section 2Commissions Of Inquiry Act, 1952 — Section 3(1), 5(4)Code Of Criminal Procedure, 1973 — Section 195(1)(b), 346
High Courts03 Feb 2021Dismissed
A. Mohendra Singh Vs Chiarman, Board Of Trustee Prbc Trust And 2 Ors
Gauhati High Court · (2021) 02 GAU CK 0036
Constitution Of India, 1950 — Article 226