High Courts18 Feb 2021Dismissed
Dhiresh Das Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0056
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 39 of 43
High Courts18 Feb 2021Dismissed
Diganta Barman Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0055
High Courts18 Feb 2021Allowed
Bijoy Orang Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0054
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts18 Feb 2021Partly Allowed/Disposed Off
Sukhlal Rabidas Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0053
Indian Penal Code, 1860 — Section 302, 304, 325, 447
High Courts18 Feb 2021Allowed
Arjun Payok Vs State Of Assam And Anr
Gauhati High Court · (2021) 02 GAU CK 0052
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 302
High Courts18 Feb 2021Disposed Off
M/S True Wellness Venture Pvt Ltd And 4 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 02 GAU CK 0039
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 3(n), 4, 31Guwahati Municipal Corporation Act 1971 &mdsh; Section 180Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004 — Rule 3
High Courts18 Feb 2021Disposed Off
Nurul Hasan Iftikhar Ahmed Vs Oil India Limited And 4 Ors
Gauhati High Court · (2021) 02 GAU CK 0038
High Courts18 Feb 2021Allowed
Union Of India And Ors Vs Baijnath Mali
Gauhati High Court · (2021) 02 GAU CK 0032
Constitution Of India, 1950 — Article 14, 16
High Courts17 Feb 2021Allowed
Sahad Hussain Mazumder Vs Cotton University And Ors
Gauhati High Court · (2021) 02 GAU CK 0051
High Courts17 Feb 2021Disposed Off
Senehi Borah @ Gereli Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0050
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25
High Courts17 Feb 2021Disposed Off
Hemanta Tanti Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0049
Indian Penal Code, 1860 — Section 300, 302, 304
High Courts17 Feb 2021Allowed
Future Gaming And Hotel Services Pvt. Ltd Vs State Of Arunachal Pradesh And 3 Ors
Gauhati High Court · (2021) 02 GAU CK 0034
Contract Act, 1872 — Section 23Lotteries (Regulation) Act, 1998 — Section 2(b)Punjab Cinemas (Regulation) Act, 1952 — Section 5(1), 5(2)
High Courts15 Feb 2021Disposed Off
Bhushan Gupta Vs State Of Assam And Ors
Gauhati High Court · (2021) 02 GAU CK 0029
High Courts15 Feb 2021Partly Allowed/Disposed Off
Dipak Naik Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 302, 325
High Courts12 Feb 2021Dismissed
Dilwar Hussain Laskar Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 02 GAU CK 0057
Constitution Of India, 1950 — Article 226
High Courts12 Feb 2021Allowed
No. G/56702l Prodip Kumar Haloi Vs Union Of India And 2 Ors
Gauhati High Court · (2021) 02 GAU CK 0048
Assam Rifles Act, 2006 — Section 165Central Civil Services (Pension) Rules 1972 — Rule 48, 48(1), 48(1)(b)Assam Rifles Rules, 2010 — Rule 26
High Courts12 Feb 2021Dismissed
Md. Asadur Rahman Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 02 GAU CK 0047
High Courts12 Feb 2021Dismissed
State Of Arunachal Pradesh And Anr Vs Biri Taha And Ors
Gauhati High Court · (2021) 02 GAU CK 0046
Arunachal Pradesh Civil Service Rules, 2006 — Rule 5, 13Constitution Of India, 1950 — Article 309
High Courts12 Feb 2021Allowed
Md. Abdul Salam Vs State Of Assam
Gauhati High Court · (2021) 02 GAU CK 0045
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161
High Courts12 Feb 2021Disposed Off
M/S. I.S. Enterprise Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 02 GAU CK 0013
Constitution Of India, 1950 — Article 12, 14