High Courts23 Sept 2011
Senchamo Ezung @ Mark Vs Union of India
Gauhati High Court · (2011) 5 GLT 139
National Security Act, 1980 — Section 3(3), 3(3)
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 12 of 49
High Courts23 Sept 2011
Monomoti Bora Vs Haiderali (Md ) & Anr.
Gauhati High Court · (2012) 2 GLT 374
Criminal Procedure Code, 1973 — Section 320, 401, 482Criminal Procedure Code, 1973 (CrPC) — Section 320, 401, 482Negotiable Instruments Act, 1881 — Section 138
High Courts23 Sept 2011
New India Assurance Co. Ltd. Vs Smt. Sitra Kyrsian and Another
Gauhati High Court · (2013) ACJ 981 : (2012) 1 GLD 245 : (2012) 1 TAC 100
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 149(2), 96(2)
High Courts23 Sept 2011
Subodh Chintey Vs State of Assam & Ors.
Gauhati High Court · (2012) 1 GLT 377
High Courts23 Sept 2011Dismissed
Shri Soutish Youroin Vs State of Meghalaya and others
Gauhati High Court · (2012) 1 GLD 561 : (2012) 3 GLT 432
General Clauses Act, 1897 — Section 16Meghalaya Interpretation and General Clauses Act, 1972 — Section 30
High Courts23 Sept 2011
Monomoti Bora Vs Pranjal Nath & Anr.
Gauhati High Court · (2012) 2 GLT 373
Criminal Procedure Code, 1973 — Section 401, 482Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Negotiable Instruments Act, 1881 — Section 138
High Courts22 Sept 2011Allowed
Rfn/ORL Savendra Singh Chauhan, (D.G. Secretariat) (The Directorate General Of Assam Rifles) Vs The Union of India (UOI)
Gauhati High Court · (2011) 09 GAU CK 0097
High Courts22 Sept 2011
Shri Paresh Chandra Barman Vs State of Tripura
Gauhati High Court · (2012) 1 GLD 640
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts22 Sept 2011
Krishna Kumar Garasiya Vs Union of India represented by the Secretary to the Government of India, Ministry of Home Affairs
Gauhati High Court · (2011) 09 GAU CK 0076
High Courts22 Sept 2011
New India Assurance Company Vs Smt. Nazma Begum and Others
Gauhati High Court · (2011) 09 GAU CK 0041
Motor Vehicles Act, 1988 — Section 147(1), 166Workmens Compensation Act, 1923 — Section 147, 4
High Courts21 Sept 2011
Sri Ratan Lal Nath Vs Sri Badal Chowdhury, Smti. Paramita Livingstone and Sri Pradip Dutta Bhowmik
Gauhati High Court · (2011) 09 GAU CK 0034
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1(2)
High Courts21 Sept 2011
Shri Simmons Debbarma and Others Vs The State of Tripura and Others
Gauhati High Court · (2011) 09 GAU CK 0033
Constitution of India, 1950 — Article 14, 226
High Courts21 Sept 2011
Suren Ch. Mikir and Others Vs Smt. Jeuti Prabha Roy
Gauhati High Court · (2012) 1 GLD 308
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts20 Sept 2011Dismissed
United India Insurance Co. Ltd. Vs Sri Ralli Tanti and Another
Gauhati High Court · (2013) 1 ACC 509 : (2012) 133 FLR 1071 : (2012) 1 GLD 310
Assam Factories Rules, 2005 — Rule 95Factories Act, 1948 — Section 88
High Courts20 Sept 2011
Prasanta Kumar Baruah & Anr. Vs Assam Public Service Commission & Ors.
Gauhati High Court · (2011) 5 GLT 412
Homeopathy (Minimum Standards of Education) Regulations, 1983 — Rule 6, 6
High Courts20 Sept 2011
Yumnam Ongbi Mary Jones Vs State of Manipur & Ors.
Gauhati High Court · (2011) 4 GLT 398
National Security Act, 1980 — Section 3, 3
High Courts20 Sept 2011
Sri Budhindra Nath Baruah, S/o.Lt.Jagannath Barua Vs Assam State Electricity Board, Paltanbazar, Guwahati
Gauhati High Court · (2011) 09 GAU CK 0059
High Courts20 Sept 2011
Okram Shantadevi Vs State of Manipur & Ors.
Gauhati High Court · (2011) 4 GLT 891
National Security Act, 1980 — Section 3, 3
High Courts20 Sept 2011Allowed
Sri Prabin Saikia Vs Central Bureau of Investigation
Gauhati High Court · (2012) 1 GLD 372
Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 302