High Courts29 Sept 2011
Supongmayang and anr Vs Commissioner and Secretary, Government of Nagaland, Department of Industries and ors
Gauhati High Court · (2012) 3 GLR 145
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 11 of 49
High Courts29 Sept 2011
Subal Kumar Dey Vs Ranjan Sarkar (And Other Cases)
Gauhati High Court · (2013) 1 GLR 470
Criminal Procedure Code, 1973 — Section 199Criminal Procedure Code, 1973 (CrPC) — Section 199
High Courts29 Sept 2011Dismissed
Shri Ramesh Murmu Vs State of Assam
Gauhati High Court · (2012) 1 GLD 363
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts29 Sept 2011
Sri Bhasker Saikia Vs Smti Tatari Devi and Others
Gauhati High Court · (2011) 09 GAU CK 0029
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts29 Sept 2011
Sohanlal Sewak Vs Mohanlalagarwala
Gauhati High Court · (2012) 3 GLT 450
Evidence Act, 1872 — Section 101, 103, 114, 114(g), 45
High Courts29 Sept 2011Dismissed
Benudhar Rajkhowa Vs State of Assam
Gauhati High Court · (2012) 1 GLD 621 : (2011) 6 GLR 509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 2011
Krishna Debnath Vs State of Tripura
Gauhati High Court · (2012) 1 GLR 178
Penal Code, 1860 — Section 304A, 337Penal Code, 1860 (IPC) — Section 304A, 337
High Courts28 Sept 2011Dismissed
National Insurance Co. Ltd. Vs Yashinungsang A.O. and Others
Gauhati High Court · (2012) 3 TAC 533
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Sept 2011
National Mining Company Ltd. and Others Vs Union of India and Others
Gauhati High Court · (2012) 3 GLT 44
High Courts28 Sept 2011
Nikhil Tripura Deed Writers Welfare Association and Another Vs State of Tripura and Others
Gauhati High Court · (2012) 1 GLD 683
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 32Transfer of Property Act, 1882 — Section 44
High Courts27 Sept 2011Allowed
Sri Dina Nath Das Vs Central Bank of India and others
Gauhati High Court · (2012) 2 GLD 240
High Courts27 Sept 2011Dismissed
Habibar Rahman and Another Vs Mustt. Umme Nessa @ Kulsum
Gauhati High Court · (2012) 1 GLD 313 : (2011) 6 GLR 474
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(3)Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 123, 129
High Courts26 Sept 2011
Ratan Choudhury Vs State of Meghalaya represented by Commissioner & Secretary Education Department Govt.of Meghalaya
Gauhati High Court · (2011) 09 GAU CK 0057
High Courts26 Sept 2011
Chitta Sarkar Vs State of Tripura
Gauhati High Court · (2012) 1 GLT 184
Penal Code, 1860 — Section 279, 304APenal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Sept 2011
Bidhu Bhushan Dutta (Dr.) Vs State of Assam
Gauhati High Court · (2012) 1 GLT 65
Criminal Procedure Code, 1973 — Section 205Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts26 Sept 2011Allowed
Sri Sajal Datta Vs State of Tripura
Gauhati High Court · (2011) 09 GAU CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 493
High Courts26 Sept 2011Dismissed
Shri Ranjit Singh Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 376
Assam Panchayat Act, 1994 — Section 15, 15(1), 15(2)
High Courts23 Sept 2011Dismissed
Smt. Bharati Boro Vs State Bank of India and Others
Gauhati High Court · (2012) 1 GLD 766
High Courts23 Sept 2011Allowed
Smt. Shilpa Khakholia Vs Union of India and Others
Gauhati High Court · (2012) 1 GLD 328
Constitution of India, 1950 — Article 226
High Courts23 Sept 2011
Neepco Limited & Ors. Vs Madan Owary
Gauhati High Court · (2011) 5 GLT 298
Contract Act, 1872 — Section 56, 56Specific Relief Act, 1963 — Section 16, 16, 20, 20Transfer of Property Act, 1882 — Section 54, 54