COURT ARCHIVE
Gauhati High Court judgments, 2010
873 judgments · page 13 of 44
Raj Khatun and Others Vs States of Tripura and Others
Gauhati High Court · (2011) 1 GLR 650
Col. Jagmohan Singh and Others Vs State of Manipur and Others
Gauhati High Court · (2010) 4 GLT 1014
Julhash Ali, Assistant Teacher Vs State of Assam
Gauhati High Court · (2010) 08 GAU CK 0024
State of Manipur and Anr. Vs Manipur State Transport Pensioners'' Welfare Union and Ors.
Gauhati High Court · (2012) 1 GLR 430
Laishram Indrakumar Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 08 GAU CK 0140
Sushendra alias Sushai Deb Vs State of Tripura
Gauhati High Court · (2010) CriLJ 4777
Sagolshem Ongbi Pinky Devi Vs State of Manipur and Others
Gauhati High Court · (2011) 3 Crimes 233 : (2010) 6 GLR 621 : (2011) 2 GLT 148
Sushendra @ Sushai Deb Vs State of Tripura
Gauhati High Court · (2010) 4 GLT 603
Gauri Shankar Agarwalla Vs Madanlal Agarwalla and Others
Gauhati High Court · (2011) 2 GLR 171
Moinul Haque alias Moina Mia Vs State of Assam
Gauhati High Court · (2011) 3 GLR 284
Roltong Singpho Vs Sri Sajjan Kumar Agarwal (Goel)
Gauhati High Court · (2010) 08 GAU CK 0081
Beauty Karmakar Vs Basu Karmakar
Gauhati High Court · (2010) 6 GLR 531
Smt. Putul Rani Sarkar Vs The Union of India and The State of Tripura
Gauhati High Court · (2010) 08 GAU CK 0053
Thokchom Subol Singh and Another Vs District Magistrate and Others
Gauhati High Court · (2011) 2 GLT 145
Renuram Mili, S/o Late Moniram Mili Vs State of Assam
Gauhati High Court · (2010) 08 GAU CK 0023
State of Manipur and Another Vs Heikrujam Meino Singh
Gauhati High Court · (2011) 3 GLR 394 : (2010) 4 GLT 762
National Insurance Company Ltd. Vs Nani Gopal Debnath and Others
Gauhati High Court · (2010) 08 GAU CK 0007
Md. Sher khan Vs District Magistrate, Thoubal and Others
Gauhati High Court · (2011) 1 Crimes 390 : (2010) 6 GLR 598