High Courts08 Sept 2010
Ganesh Thakur (GS-178495Y UDC) Vs Director General, Border Roads Organization & Ors.
Gauhati High Court · (2010) 5 GLT 483
Constitution of India, 1950 — Article 20(2), 20(2)
COURT ARCHIVE
Gauhati High Court judgments, 2010
873 judgments · page 12 of 44
High Courts08 Sept 2010
State of Nagaland and Others Vs Rongsen Ao
Gauhati High Court · (2011) 1 LLJ 853
Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 307, 407, 409, 506
High Courts08 Sept 2010Allowed
Asemo Lotha Vs Union of India (UOI) and Others
Gauhati High Court · (2011) 4 GLR 453
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 46(3)Penal Code, 1860 (IPC) — Section 279, 304, 326, 338
High Courts08 Sept 2010
Debarshi Bhattacharjee Vs Bithi Dey and Others
Gauhati High Court · (2013) 4 GLT 305
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 101, 102, 19
High Courts07 Sept 2010
Narayan Noatia & Ors. Vs State of Tripura
Gauhati High Court · (2011) 5 GLT 183
Penal Code, 1860 — Section 148, 149, 302, 448Penal Code, 1860 (IPC) — Section 148, 149, 302, 448
High Courts07 Sept 2010Allowed
Rakesh Debnath Vs State of Tripura
Gauhati High Court · (2011) CriLJ 1030
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(5), 313, 374Penal Code, 1860 (IPC) — Section 34, 364A
High Courts06 Sept 2010
Kamakhya Plastics (P) Ltd.(M/S) & Anr. Vs State of Assam & Ors.
Gauhati High Court · (2011) 4 GLT 794
Assam General Sales Tax Act, 1993 — Section 9(3), 9(3)
High Courts06 Sept 2010Allowed
Commissioner of Income Tax Vs Assam Roofing Ltd.
Gauhati High Court · (2011) 239 CTR 331 : (2011) 330 ITR 87
Income Tax Act, 1961 — Section 143(3), 239, 240, 244A, 260A
High Courts06 Sept 2010Dismissed
Nazir Hussain Sarkar Vs State of Assam and Others
Gauhati High Court · (2010) 09 GAU CK 0009
High Courts04 Sept 2010Allowed
Chingsubam Ningol Vs State of Manipur and Others
Gauhati High Court · (2011) 4 GLR 611
Constitution of India, 1950 — Article 14, 16, 226, 39
High Courts03 Sept 2010
Kulesh Rudra Paul and Ors. Vs State of Assam (And another case)
Gauhati High Court · (2012) 1 GLR 777
Penal Code, 1860 — Section 148, 302, 323, 447Penal Code, 1860 (IPC) — Section 148, 302, 323, 447
High Courts03 Sept 2010
R.K.Subadam Devi Vs State of Manipur & Ors.
Gauhati High Court · (2012) 1 GLT 38
National Security Act, 1980 — Section 10, 10
High Courts03 Sept 2010
Tankeswar Hazarika Vs State of Assam and Another
Gauhati High Court · (2011) 3 GLR 183
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts03 Sept 2010Dismissed
Minati Das (Datta) and Another Vs Union of India and Others
Gauhati High Court · (2011) 3 GLR 381
Constitution of India, 1950 — Article 14, 142(1), 16, 226
High Courts02 Sept 2010
Md.Kasem Ali and Ors. Vs State of Assam
Gauhati High Court · (2010) 09 GAU CK 0013
High Courts01 Sept 2010
B.S. Yambem Vs Union of India (UOI) and Another
Gauhati High Court · (2011) 1 GLR 202
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)
High Courts01 Sept 2010
Abdulsahid & Ors. Vs State of Tripura & Ors.
Gauhati High Court · (2010) 5 GLT 462
Tripura State Rifles (Recruitment) Rules, 1984 — Rule 37, 37
High Courts01 Sept 2010
Rajesh Banik Vs Oil and Natural Gas Corporation Ltd. & Anr.
Gauhati High Court · (2012) 1 GLR 717 : (2010) 5 GLT 651
High Courts31 Aug 2010Allowed
Chairman and Managing Director, Hindustan Paper Corporation Ltd. and Others Vs Bendangkokba Longkumar and Another
Gauhati High Court · (2010) 08 GAU CK 0139
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 23
High Courts31 Aug 2010
Kabir Ahmed (M.D.) Vs State of Assam
Gauhati High Court · (2011) 1 GLT 561
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 366(A), 368