High Courts29 Sept 2008

Banis Ali Vs State of Assam

Gauhati High Court · (2009) 2 GLR 668

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 401, 482, 87Penal Code, 1860 (IPC) — Section 380, 457
High Courts29 Sept 2008Dismissed

State of Assam Vs Chandan Baruah

Gauhati High Court · (2009) 2 GLR 674 : (2009) 2 GLT 357

Criminal Procedure Code, 1973 (CrPC) — Section 100, 164, 401, 437(3), 438Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 409
High Courts29 Sept 2008Dismissed

Firoz Khan Vs State of Assam

Gauhati High Court · (2009) 3 GLR 327

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 2, 225, 24, 301, 301(2)Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts25 Sept 2008Dismissed

Shyam Sunder Bhartia and Another Vs Accountant General (A and E)

Gauhati High Court · (2008) 4 GLT 962

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, 149Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 10, 18(2), 18(3), 18(4), 18(5)Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 28(3), 28A