High Courts12 Nov 2008Allowed
Sarif Uddin Vs State of Assam
Gauhati High Court · (2010) 1 GLR 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302
COURT ARCHIVE
Gauhati High Court judgments, 2008
851 judgments · page 5 of 43
High Courts12 Nov 2008Allowed
Manmohan Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLT 800
North Eastern Hill University Act, 1973 — Section 2
High Courts11 Nov 2008Dismissed
Lachit Chandra Bora Vs State Bank of India and Another
Gauhati High Court · (2009) 3 GLR 628
Constitution of India, 1950 — Article 13(2), 14, 16, 21, 226State Bank of India Act, 1955 — Section 43(1)State Bank of India General Regulations, 1955 — Regulation 55
High Courts11 Nov 2008
Sangeeta Baruah Saikia Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLR 247
High Courts11 Nov 2008Dismissed
Jantu Sarkar and Others Vs State of Assam
Gauhati High Court · (2010) 2 GLR 9 : (2009) 2 GLT 915
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27, 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Nov 2008Dismissed
Amsar Ali Paramanik and Others Vs State of Assam and Another
Gauhati High Court · (2009) 5 GLR 74 : (2009) 1 GLT 389
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 109, 34, 376, 403, 406
High Courts11 Nov 2008Allowed
Management of Food Corporation of India Vs Presiding Officer, Industrial Tribunal and Another
Gauhati High Court · (2009) 2 GLR 388 : (2010) 4 GLT 146
Constitution of India, 1950 — Article 14, 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts11 Nov 2008Allowed
Nandan Dey Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLR 395 : (2009) 1 GLT 513
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15, 15(2), 15(2A), 15(4)
High Courts11 Nov 2008Dismissed
Jayanta Khanikar and Others Vs State of Assam and Another
Gauhati High Court · (2009) 1 GLT 543
High Courts10 Nov 2008Allowed
Radha Raman Banik and Others Vs Kshitish Chandra Das and Another
Gauhati High Court · (2009) 2 GLR 362
Workmens Compensation Act, 1923 — Section 30, 4, 4(1), 4A(3)
High Courts10 Nov 2008Dismissed
Kumar Singh and Another Vs State of Assam
Gauhati High Court · (2008) GLT 801 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 201, 302, 363, 366A
High Courts07 Nov 2008Allowed
Limongo Ezung Vs State of Nagaland and Others
Gauhati High Court · (2009) 2 GLR 379 : (2009) 2 GLT 544
Constitution of India, 1950 — Article 226
High Courts07 Nov 2008
Kiucham Yimchunger Vs State of Nagaland and Others
Gauhati High Court · (2009) 2 GLR 383 : (2009) 2 GLT 551
High Courts06 Nov 2008Allowed
M.R. Power Projects Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2009) 4 GLR 154 : (2009) 1 GLT 28
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2)Constitution of India, 1950 — Article 14
High Courts06 Nov 2008Allowed
Yashimenla Vs Addl. Chief Secretary to the Govt. of Nagaland and Others
Gauhati High Court · (2009) 2 GLR 399 : (2009) 2 GLT 559
High Courts05 Nov 2008
Rinju Hazarika Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 748
Constitution of India, 1950 — Article 226
High Courts05 Nov 2008Allowed
W. Manlem Konyak Vs State of Nagaland and Others
Gauhati High Court · (2009) 2 GLR 386 : (2009) 4 GLT 204
High Courts05 Nov 2008Dismissed
Union of India (UOI) and Others Vs Ajant Boro and Others
Gauhati High Court · (2009) 4 GLR 886 : (2009) 1 GLT 550
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 14, 16, 16(4), 226
High Courts05 Nov 2008Allowed
Oriental Insurance Co. Ltd. Vs Gauri Dey and Others
Gauhati High Court · (2009) 2 GLR 475 : (2009) 1 GLT 305
Workmens Compensation Act, 1923 — Section 30, 4(1)
High Courts05 Nov 2008Allowed
Mrs. Rinju Hazarika Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 30 : (2009) 2 GLT 547
Constitution of India, 1950 — Article 226