High Courts10 Mar 2004Dismissed
Jolen Sober Vs State of Assam
Gauhati High Court · (2005) CriLJ 53 : (2004) 3 GLT 51
Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
Gauhati High Court judgments, 2004
640 judgments · page 25 of 32
High Courts09 Mar 2004
Sukhdeo Rai Vs Ashok Kr. Rai and Others
Gauhati High Court · AIR 2005 Guw 37 : (2004) 3 GLR 248
Civil Procedure Code Amendment Act, 2002 — Section 15Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts09 Mar 2004Dismissed
State of Assam Vs Holiram Bordoloi
Gauhati High Court · (2005) CriLJ 1020 : (2004) 2 GLT 1113
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 366Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts07 Mar 2004Dismissed
Md. Sazid Hazarika Vs Mustt. Alam Ara Begum
Gauhati High Court · (2004) CriLJ 4092 : (2004) 3 GLR 229 : (2005) GLT 491 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts05 Mar 2004
Plavita Borah Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLT 1127
High Courts05 Mar 2004
Dr. Mrs. Alaka Goswami and Dr. Anil Kumar Goswami Vs Commissioner of Income Tax
Gauhati High Court · (2004) 190 CTR 214 : (2004) 2 GLT 1656 : (2004) 268 ITR 178
Income Tax Act, 1961 — Section 132, 139(1), 158BB(1), 158BC, 207
High Courts05 Mar 2004
Smt. Sapam Ongbi Loidang Devi and Another Vs Smt. Takhelkumbam Ongbi Rajkumari Monosana Devi and Others
Gauhati High Court · AIR 2005 Guw 101
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32, 64, 65, 71, 76Hindu Womens Right to Property Act, 1937 — Section 3, 70, 85, 85A
High Courts05 Mar 2004
Bhuwalka Trading and Tea Co. and Another Vs Tara Bhutoria
Gauhati High Court · (2004) 2 GLR 486 : (2004) 1 GLT 698
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts04 Mar 2004
Commissioner, Kendriya Vidyalaya Sangathan and Others Vs Radhey Shyam Maurya
Gauhati High Court · (2004) 03 GAU CK 0092
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3(1)Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 11
High Courts04 Mar 2004
Bharat Ferrous (P) Ltd. Vs Union of India (UOI)
Gauhati High Court · (2005) 123 ECR 98 : (2005) 183 ELT 6
Central Excise Rules, 1944 — Rule 96ZO, 96ZO(3)Central Excises and Salt Act, 1944 — Section 37, 3A, 3A(2), 3A(3), 3A(4)Finance Act, 1997 — Section 3A
High Courts04 Mar 2004
Jaidul Islam and Others Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 283
Constitution of India, 1950 — Article 14, 21
High Courts04 Mar 2004Dismissed
Abdul Matlib Vs Managing Director, Assam Financial Corporation and Others
Gauhati High Court · (2004) 3 GLR 25
Assam Financial Corporation Staff Regulations, 1957 — Regulation 41Assam Financial Corporation Staff Rules, 1997 — Rule 41
High Courts04 Mar 2004Dismissed
Bhagirath Patowari Vs Gauhati University and Others
Gauhati High Court · (2006) GLT 689 Supp
Constitution of India, 1950 — Article 226
High Courts03 Mar 2004
Mohit Chandra Saikia Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 28
High Courts03 Mar 2004Dismissed
Sakina Begum Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 301 : (2004) 2 GLT 1331
Constitution of India, 1950 — Article 226
High Courts03 Mar 2004Allowed
Babulal Das Vs State of Assam and Another
Gauhati High Court · (2004) 3 GLR 372 : (2004) 2 GLT 1259
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 9(2)
High Courts03 Mar 2004
Dharmeswar Baishya Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 291 : (2004) 2 GLT 1253
High Courts02 Mar 2004Dismissed
Mantasir Ali Laskar Vs Commissioner and Secretary, Govt. of Assam and Others
Gauhati High Court · (2005) 1 GLR 214 : (2004) 2 GLT 1336
Constitution of India, 1950 — Article 226, 311(2)
High Courts02 Mar 2004
Cachar Native Joint Stock Co. Ltd. Vs Smt. Namita Gupta
Gauhati High Court · (2004) 122 CompCas 1 : (2005) 1 GLR 712 : (2004) 2 GLT 1130 : (2004) 52 SCL 170
Companies Act, 1956 — Section 397, 398
High Courts01 Mar 2004
Dr. (Mrs.) Jesmine Begum Vs State of Assam and Dr. Jahan Iqbal Ahmed Registrar of Ophthalmology Assam Medical College
Gauhati High Court · (2004) 03 GAU CK 0063
Assam Civil Services (Conduct) Rules, 1965 — Rule 26, 9Constitution of India, 1950 — Article 226