High Courts17 Mar 2004Allowed
Gopal Bharali Vs State of Assam and Another
Gauhati High Court · (2005) GLT 723 Supp
COURT ARCHIVE
Gauhati High Court judgments, 2004
640 judgments · page 24 of 32
High Courts17 Mar 2004Allowed
Abiram Pegu Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 610
High Courts17 Mar 2004Dismissed
Supta Choudhury Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 390 : (2004) 2 GLT 1426
High Courts16 Mar 2004
Syed Imran Haque Vs State of Assam
Gauhati High Court · (2004) 3 GLR 501
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts16 Mar 2004Dismissed
V.S.T. Industries Ltd. Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 439 : (2004) 2 GLT 1291 : (2008) 16 VST 283
Constitution of India, 1950 — Article 226
High Courts16 Mar 2004
Nandlall and Sons Tea Industries (P) Ltd.and Anr. Vs State of Assam and Ors.
Gauhati High Court · (2007) 3 GLT 260
Bengal Public Demands Recovery Act, 1913 — Clause 4, Schedule 1, 7, 9Constitution of India, 1950 — Article 226, 226Payment of Wages Act, 1936 — Section 15(1), 15(1), 15(3), 15(3)
High Courts16 Mar 2004Dismissed
Mozibur Rahman Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLT 421
Constitution of India, 1950 — Article 14, 226
High Courts16 Mar 2004Dismissed
Anjan Dasgupta Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 2 GLT 287
Constitution of India, 1950 — Article 311
High Courts15 Mar 2004Dismissed
Piyush Sharma Vs Food Corporation of India and Others
Gauhati High Court · (2004) GLT 769 Supp
Food Corporation of India Staff Regulations, 1971 — Regulation 15, 15(2), 15(3), 58, 7
High Courts15 Mar 2004Dismissed
Smita Chakraborty Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLT 284
High Courts15 Mar 2004
Ambika Charan Choudhury and Others Vs D.M. National Insurance Co. and Others
Gauhati High Court · (2004) 2 GLT 270
High Courts12 Mar 2004Dismissed
Nesatullah (Sk.) Vs State of Assam
Gauhati High Court · (2004) 2 GLT 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Mar 2004
Hari Krishna Suri Vs State of Assam
Gauhati High Court · (2004) 2 GLT 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Mar 2004
Libera Passi Vs Jowai Municipal Board and Another
Gauhati High Court · AIR 2005 Guw 51 : (2005) 2 GLR 572 : (2004) 3 GLT 692
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151, 16
High Courts10 Mar 2004Dismissed
Dal Thang and Others Vs State of Mizoram and Others
Gauhati High Court · (2005) 1 GLR 229
Customs Act, 1962 — Section 110, 124
High Courts10 Mar 2004Dismissed
Md. Nasior Rahman Vs State of Assam and Others
Gauhati High Court · (2004) 3 GLR 205
Constitution of India, 1950 — Article 226
High Courts10 Mar 2004
All Assam Handloom and Textile Sramik Santha and Others Vs State of Assam and Another
Gauhati High Court · (2004) 2 GLR 475
High Courts10 Mar 2004Allowed
Kalti Rava Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 3 GLR 62
National Security Act, 1980 — Section 3, 3(2), 3(3)
High Courts10 Mar 2004Dismissed
Rathi and Co. and Ramesh and Co. Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 190 CTR 221 : (2004) 3 GLR 160 : (2004) 2 GLT 1101 : (2004) 267 ITR 295
Income Tax Act, 1961 — Section 127, 133A
High Courts10 Mar 2004Allowed
Bijoy Choudhury and Others Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLR 664 : (2005) GLT 467 Supp
Constitution of India, 1950 — Article 14, 16, 39D