High Courts16 Jan 2004Dismissed
Lila Sabar and Another Vs Golap Saikia
Gauhati High Court · (2004) 3 GLR 125
COURT ARCHIVE
Gauhati High Court judgments, 2004
640 judgments · page 32 of 32
High Courts13 Jan 2004Dismissed
Allauddin Ahmed Vs Oil and Natural Gas Corpn. Ltd. and Others
Gauhati High Court · (2004) 1 GLT 78
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Jan 2004
Hindustan Coca-Cola Beverages Pvt. Ltd. Vs Union of India (UOI)
Gauhati High Court · (2004) 116 ECR 462 : (2004) 171 ELT 458
Central Excises and Salt Act, 1944 — Section 11B
High Courts09 Jan 2004
Sunil Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLT 424 : (2004) 2 LLJ 455
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18(3), 25F
High Courts09 Jan 2004
Baghia Urang Vs State of Assam
Gauhati High Court · (2004) CriLJ 2249
Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(1)
High Courts08 Jan 2004
Laltluanga D. Shira Vs The State of Meghalaya and Others
Gauhati High Court · (2004) CriLJ 767
Meghalaya Preventive Detention Act, 1995 — Section 3
High Courts08 Jan 2004Dismissed
Anis-Uz-Zaman Vs Rajeeb-Al-Hatim Hai and Others
Gauhati High Court · (2004) 2 GLR 53
High Courts08 Jan 2004
Union of India (UOI) and Others Vs Biprajit Dutta
Gauhati High Court · (2004) 101 FLR 1245 : (2004) 2 GLR 49 : (2004) 1 GLT 251
Administrative Tribunals Act, 1985 — Section 19, 20
High Courts08 Jan 2004Dismissed
Nandu Nagasia Vs State of Assam
Gauhati High Court · (2006) 2 GLR 706
Penal Code, 1860 (IPC) — Section 302, 84
High Courts07 Jan 2004Dismissed
Hifjur Rahman @ Siju and Others Vs State of Assam
Gauhati High Court · (2004) GLT 686 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 34, 376, 376(2), 395
High Courts07 Jan 2004Dismissed
State of Meghalaya and Others Vs Rajesh Kalia and Others
Gauhati High Court · (2004) 2 GLR 44
High Courts07 Jan 2004Dismissed
Assam Industrial Development Corporation Ltd. and Others Vs Rabindra Kumar Sarma
Gauhati High Court · (2004) 2 GLR 117 : (2004) 1 GLT 248
High Courts07 Jan 2004
Hafizuddin Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 45
Constitution of India, 1950 — Article 21
High Courts07 Jan 2004Dismissed
Ajoy Kumar Barua Vs Assam State Electricity Board and Another
Gauhati High Court · (2004) 2 GLR 51
Industrial Disputes Act, 1947 — Section 32(2)
High Courts06 Jan 2004
Dibru Lohar Vs State of Assam
Gauhati High Court · (2004) 1 GLT 436
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 325, 376
High Courts06 Jan 2004
Mahipal Nath Vs The State of Assam
Gauhati High Court · (2004) CriLJ 765 : (2005) 1 GLR 160 : (2004) 1 GLT 327
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Jan 2004Dismissed
Suresh Kumar Saikia Vs State of Assam
Gauhati High Court · (2005) GLT 509 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164, 197Penal Code, 1860 (IPC) — Section 218, 409
High Courts05 Jan 2004Dismissed
Nirmal Nath Vs Maneka Das
Gauhati High Court · (2004) GLT 184 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482
High Courts01 Jan 2004
Sudhangshu Mohan Deb and Sons Vs D.M.Hazarika @ Dhiraj Moni Hazarika and Ors.
Gauhati High Court · (2003) 3 GLT 188
Specific Relief Act, 1963 — Section 14(1), 14(1), 34, 34, 41(e)
High Courts01 Jan 2004
Dad, Thang Vs State of Mizoram
Gauhati High Court · (2004) 2 GLT 135
Companies Act, 1956 — Article 226, 226Customs Act, 1962 — Section 110, 110, 124, 124