High Courts06 Mar 2003Dismissed
Dharani Dutta Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 12
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 29 of 35
High Courts06 Mar 2003Allowed
Tea Association of India Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 211
Constitution of India, 1950 — Article 226
High Courts05 Mar 2003Dismissed
State of Arunachal Pradesh Vs Tymnyak Ete and Others
Gauhati High Court · (2003) 3 GLR 123
Constitution of India, 1950 — Article 15(4)
High Courts05 Mar 2003Allowed
Oriental Insurance Company Ltd. and Another Vs Sabitri Devi Agarwal and Another
Gauhati High Court · (2003) 2 GLT 528
Civil Procedure Code Amendment Act, 2002 — Section 115(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1), 151
High Courts05 Mar 2003
Kanakeswar Narzary Vs Deputy Commissioner and Others
Gauhati High Court · (2003) 2 GLR 243 : (2003) 2 GLT 51
Representation of the People Act, 1951 — Section 83
High Courts04 Mar 2003Allowed
Ram Palak Rai and Another Vs Government of Meghalaya and Others
Gauhati High Court · (2003) 2 GLT 505
Constitution of India, 1950 — Article 311Meghalaya Fundamental Rules — Rule 57
High Courts04 Mar 2003Dismissed
Shanti Devi Atal and Another Vs Jain Enterprises and Another
Gauhati High Court · (2003) CriLJ 4377 : (2003) 2 GLR 348
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Mar 2003
Md. Harmuj Ali Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 391
High Courts03 Mar 2003Dismissed
Debotosh Chakravorty Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 510
Constitution of India, 1950 — Article 14, 16
High Courts28 Feb 2003
Subhas Projects and Marketing Ltd. Vs Assam Urban Water Supply and Sewerage Board
Gauhati High Court · AIR 2003 Guw 158 : (2003) 2 GLR 449 : (2003) 2 GLT 259 : (2003) 48 SCL 473
Arbitration and Conciliation Act, 1996 — Section 31, 34, 36
High Courts27 Feb 2003Partly Allowed
New India Assurance Co. Ltd. Vs B. Vanlalsawia and Another
Gauhati High Court · (2003) 2 GLR 534
High Courts27 Feb 2003Allowed
Union of India (UOI) Vs Chungnunga and Another
Gauhati High Court · (2003) CriLJ 2579
Criminal Procedure Code, 1973 (CrPC) — Section 451Customs Act, 1962 — Section 126
High Courts27 Feb 2003Dismissed
Abani Goswami @ Jitu Goswami Vs State of Assam
Gauhati High Court · (2003) 2 DMC 480 : (2003) 2 GLR 477 : (2003) 3 GLT 22
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306
High Courts27 Feb 2003
Dr. Hemanta Kumar Mahanta Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 385
High Courts27 Feb 2003
Jarban Das Vs Bothagathia Dipling Meen Samabai Samity Ltd. and Others
Gauhati High Court · AIR 2004 Guw 30
Fisheries Act, 1897 — Section 6
High Courts27 Feb 2003Allowed
Man Mohan Paul and Another Vs Foreigners Tribunal and Others
Gauhati High Court · (2003) CriLJ 3847 : (2003) 2 GLR 389
Foreigners Act, 1946 — Section 3(2)
High Courts26 Feb 2003
North Eastern Hills University and Others Vs Miss Yoowanka Lynhgdoh
Gauhati High Court · AIR 2004 Guw 47 : (2003) 2 GLT 196
Constitution of India, 1950 — Article 14, 226North Eastern Hill University Act, 1973 — Section 2
High Courts25 Feb 2003
Labanya Devi Vs State of Assam
Gauhati High Court · (2003) 2 GLT 297
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 225, 24, 24(3)Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 2003Allowed
Anjana Saikia (Das) Vs Anuradha Das and Another
Gauhati High Court · (2004) 1 DMC 38 : (2003) 2 GLR 565
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 499
High Courts24 Feb 2003
Numaligarh Refinery Ltd. and Others Vs Assam Board of Revenue and Others
Gauhati High Court · AIR 2003 Guw 119
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114