High Courts11 Mar 2003Dismissed
Bikash Bora Vs State of Assam and Others
Gauhati High Court · (2004) 1 CTLJ 66 : (2004) 1 GLR 332 : (2003) 2 GLT 485
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 28 of 35
High Courts11 Mar 2003
Hindustan Paper Corporation Ltd. Vs Presiding Officer, Industrial Tribunal and Others
Gauhati High Court · (2003) 2 GLR 583 : (2003) 3 GLT 105
Constitution of India, 1950 — Article 226
High Courts11 Mar 2003Dismissed
Nabiruddin Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2003) 2 DMC 746 : (2003) 3 GLR 24
High Courts11 Mar 2003Allowed
Ranjan Das and Another Vs State of Assam
Gauhati High Court · (2004) 1 GLR 319 : (2003) 2 GLT 553
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Mar 2003Dismissed
Divisional Manager, Life Insurance Corporation of India Vs Himani Das and Others
Gauhati High Court · (2004) 1 GLR 216
Constitution of India, 1950 — Article 226
High Courts10 Mar 2003
Parboti Adhikary and Others Vs Pradip Adhikary and Others
Gauhati High Court · AIR 2004 Guw 49 : (2003) 3 GLR 251
High Courts10 Mar 2003Dismissed
Abhinash Chandra Das Vs Adhir Chandra Laskar
Gauhati High Court · (2003) 3 GLR 99
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts10 Mar 2003Allowed
35 No. Pakoria Min Samabai Samity Ltd. Vs Assam Fisheries Development Corpn. Ltd. and Others
Gauhati High Court · (2003) 3 GLR 66
High Courts10 Mar 2003Dismissed
Sagar Samrat Gupta Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 42
Assam General Sales Tax Act, 1993 — Section 17(5)
High Courts10 Mar 2003
Kailash Chandra Pareek Vs State of Assam
Gauhati High Court · (2003) CriLJ 3514 : (2003) 2 GLR 305 : (2003) 2 GLT 576
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 122, 126, 233
High Courts10 Mar 2003Allowed
Y. Erabot and Another Vs Speaker, Manipur Legislative Assembly and Another
Gauhati High Court · (2004) 1 GLR 236
High Courts06 Mar 2003Dismissed
Bani Kanta Sarma and Others Vs Assam Board of Revenue and Others
Gauhati High Court · (2003) 3 GLT 94
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 2Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 4Assam Land and Revenue Regulation, 1886 — Section 3
High Courts06 Mar 2003
Nurul Islam Laskar Vs State of Assam and Others
Gauhati High Court · AIR 2004 Guw 17 : (2003) 3 GLR 257
Assam Public Distribution of Article Order, 1982 — Section 15(2)
High Courts06 Mar 2003
Rafiquddin Vs Assam Board of Revenue and Another
Gauhati High Court · (2003) 2 GLR 393
Assam Land and Revenue Regulation, 1886 — Section 148(3)
High Courts06 Mar 2003
Md. Asanaque Ali and Another Vs State of Assam
Gauhati High Court · (2004) 1 GLR 551
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366
High Courts06 Mar 2003
Commissioner of Income Tax Vs Forest Development Corporation
Gauhati High Court · (2003) 2 GLR 489
Income Tax Act, 1961 — Section 115J
High Courts06 Mar 2003Dismissed
Sibanath Deuri Vs Assam State Transport Corporation and Others
Gauhati High Court · (2003) 3 GLR 10 : (2003) 3 GLT 21 : (2004) 1 LLJ 475
High Courts06 Mar 2003
Makh Mod Ali Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 255
High Courts06 Mar 2003Allowed
Jahira Nessa Bewa Vs State of Assam and Others
Gauhati High Court · (2003) CriLJ 4536 : (2003) 2 GLR 386
Penal Code, 1860 (IPC) — Section 379
High Courts06 Mar 2003Allowed
Swarna Kalita alias Jan Vs State of Assam and Others
Gauhati High Court · (2003) CriLJ 4197 : (2003) 2 GLR 395
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392, 394, 395